High Courts24 Dec 2021Dismissed
Kumar Amitabh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0071
Constitution of India, 1950 — Article 213(1)Bihar Municipal Act, 2007 — Section 3, 3(i), 4, 5, 6
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 1 of 92
High Courts23 Dec 2021Allowed
Harinagar Sugar Mill Ltd Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0070
Bihar Molasses (Control) Act, 1947 — Section 8A
High Courts23 Dec 2021Disposed Of
Anachhiya Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0066
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2021Dismissed
Kundan Kumar Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0065
Constitution Of India, 1950 — Article 226Central Administrative Tribunal Rules Of Practice, 1993 — Rule 105, 105(b)
High Courts23 Dec 2021Allowed
Nawal Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0064
Indian Penal Code, 1860 — Section 34, 302, 449Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 162, 313
High Courts22 Dec 2021Disposed Of
Vijay Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0058
High Courts22 Dec 2021Disposed Of
Shankar Uranw Vs Chairman, Indian Oil Corporation Ltd
Patna High Court · (2021) 12 PAT CK 0057
High Courts22 Dec 2021Disposed Of
Digambar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0056
High Courts21 Dec 2021Disposed Of
Upendra Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0055
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 17(1), 17(2), 17(3), 17(5), 27
High Courts21 Dec 2021Disposed Of
Chandan Kumar Paswan Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0054
High Courts21 Dec 2021
Sunil Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0053
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 9, 10
High Courts21 Dec 2021Dismissed
Urmila Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0052
High Courts20 Dec 2021Disposed Of
Rakesh Kumar Vs Authorized Officer, Punjab National Bank
Patna High Court · (2021) 12 PAT CK 0051
High Courts20 Dec 2021Allowed
Union Of India Vs Bijoy Kumar
Patna High Court · (2021) 12 PAT CK 0050
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Disposed Of
Dr. Manindra Kumar Manish Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0049
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 18
High Courts20 Dec 2021Disposed Of
Dhiraj Raj Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0048
High Courts20 Dec 2021Allowed
Sikandar Patel Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0047
Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3)Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376
High Courts17 Dec 2021Dismissed
Savita Kumari @ Savita Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0063
High Courts17 Dec 2021Dismissed
Nilu Sinha Vs Indian Oil Corporation Ltd.
Patna High Court · (2021) 12 PAT CK 0062
High Courts17 Dec 2021Disposed Of
Shambhu Prasad Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0061
Indian Penal Code, 1860 — Section 379Bihar Prohibition And Excise Act, 2016 — Section 30(a)