High Courts09 Dec 2021Allowed
Balmiki Prasad Chourasia Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0021
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 32
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 3 of 92
High Courts09 Dec 2021
Biswanath Keshri Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0020
Code Of Criminal Procedure, 1973 — Section 173, 202, 482Indian Penal Code, 1860 — Section 147, 149, 302, 307, 324, 326, 380, 395, 396Arms Act, 1959 — Section 27
High Courts08 Dec 2021Dismissed
Abhishek Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0019
High Courts08 Dec 2021Disposed Of
Bihar State Electronics Development Corporation Limited Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0018
Arbitration And Conciliation Act 1996 — Section 11(6), 13(2), 14, 14(2), 15
High Courts08 Dec 2021Dismissed
Broad Son Commodities Private Limited Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0017
Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019 — Rule 2(15), 2(17), 29A(1), 47, 50, 50(1), 77, 77(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 23C, 26Indian Contract Act, 1872 — Section 56
High Courts08 Dec 2021Allowed
Ashok Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0016
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14(ix), 17, 18(3)Indian Penal Code, 1860 — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts08 Dec 2021Dismissed
Saroj Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0015
High Courts07 Dec 2021Dismissed
Bishnudeo Roy Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0029
Constitution Of India, 1950 — Article 14, 16, 226Indian Railway Establishment Manual, 2009 — Rule 108Administrative Tribunal Act, 1985 — Section 19
High Courts07 Dec 2021Disposed Of
Rajeev Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0027
Bihar Goods And Service Tax Act, 2017 — Section 74, 74(9)
High Courts07 Dec 2021Disposed Of
M/S Chanda Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0026
Bihar Goods And Services Tax Rules, 2017 — Rule 142(5)Bihar Goods And Service Tax Act, 2017 — Section 61, 74, 74(1), 78, 79, 79(1)(c)
High Courts07 Dec 2021Dismissed
Hamed Akbari Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0025
Constitution Of India, 1950 — Article 14, 21, 22, 226Indian Penal Code, 1860 — Section 447Foreigners Act, 1946 — Section 14B
High Courts07 Dec 2021Allowed
Srilal Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 323, 341, 366, 366A, 376D, 504Protection of Children from Sexual Offences Act, 2012 — Section 4, 5, 8
High Courts06 Dec 2021Disposed Of
Mcnally Bharat Engineering Co. Ltd Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0068
Constitution Of India, 1950 — Article 226, 227Bihar Value Added Tax Rules, 2005 — Rule 45, 46, 46(3), 46(4)Bihar Value Added Tax Act, 2005 — Section 33, 39, 72, 72(2), 73, 93(2)(zzt)
High Courts06 Dec 2021Disposed Of
Dharmendra Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0067
Constitution Of India, 1950 — Article 226Bihar Lokayukta Act, 2011 — Section 2, 16, 28A
High Courts06 Dec 2021Disposed Of
Rahul Tradewing Pvt. Ltd Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0032
High Courts06 Dec 2021Disposed Of
M/S Shree Madhav Hardware Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0031
High Courts06 Dec 2021Disposed Of
M/S Lalloo Ji Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0030
High Courts06 Dec 2021Disposed Of
Kameshwar Pandey Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0028
High Courts03 Dec 2021Disposed Of
Kumar Lal Mishra Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0005
High Courts03 Dec 2021Disposed Of
Paschami Digha Primary Agricultural Credit Society Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0004
Bihar Land Mutation Act, 2011 — Section 12