High Courts26 Nov 2021Disposed Of
Rameshwar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 11 PAT CK 0056
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 5 of 92
High Courts25 Nov 2021Disposed Of
M/S Indian Oil Corporation Ltd Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0043
Bihar Value Added Tax Rules, 2005 — Rule 28Bihar Value Added Tax Act, 2005 — Section 6, 40, 40(1), 40(5)
High Courts25 Nov 2021Disposed Of
M/S Jayshree Sugar Mills Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0042
Bihar Electricity Duty Act, 1948 — Section 2(ee)
High Courts25 Nov 2021Disposed Of
Motilal Baitha Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0041
Indian Penal Code, 1860 — Section 34, 302, 324Evidence Act, 1872 — Section 32(1)
High Courts24 Nov 2021Disposed Of
Gautam Kumar Sharma & Anr Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0046
High Courts24 Nov 2021Allowed
Amrendra Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0045
Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 302, 379Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 154, 207
High Courts24 Nov 2021Allowed
Pinki Devi Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 120B, 364, 364ACode Of Criminal Procedure, 1973 — Section 164, 207, 313
High Courts23 Nov 2021Dismissed
M/S Agarwal Brothers Vs Union Of India
Patna High Court · (2021) 11 PAT CK 0047
High Courts23 Nov 2021Disposed Of
Birendra Narayan Choudhary Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0040
High Courts23 Nov 2021Dismissed/Allowed/Dismissed/Allowed
Md. Arshad Hussain Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0039
High Courts23 Nov 2021Allowed
Krishna Ballabh Narain Singh Alias Krishna Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts23 Nov 2021Disposed Of
Sumit Kumar & Ors Vs General Manager East Central Railway
Patna High Court · (2021) 11 PAT CK 0025
High Courts22 Nov 2021Allowed
Ajit Kumar Rai Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0038
High Courts22 Nov 2021Disposed Of
Vimlesh Dube Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0031
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Nov 2021Disposed Of
Abhiaya Marketing Private Limited Vs Principal Commissioner Of Income Tax (Central)
Patna High Court · (2021) 11 PAT CK 0030
Income Tax Act, 1961 &mdash Section 142(1), 143(2), 147, 148
High Courts22 Nov 2021Dismissed
Laxmi Sahani Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0029
Constitution Of India, 1950 — Article 226, 227Bihar Co-Operative Societies Rules, 1959 — Rule 21N, 21M, 23(1), 23(1)(b), 24, 25Bihar State Election Authority Act, 2008 — Section 10, 12(1), 12(1)(a)
High Courts22 Nov 2021Allowed
Ram Prasad Mehtar Alias Ram Prasad Ram Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 154, 161(3), 207
High Courts22 Nov 2021Dismissed
Tripurari Singh @ T.P. Singh Vs Tripurari Singh @ T.P. Singh
Patna High Court · (2021) 11 PAT CK 0027
Constitution Of India, 1950 — Article 21National Investigation Agency Act, 2008 — Section 6(5), 8, 21(4)Indian Penal Code, 1860 — Section 414, 467, 468, 471, 474
High Courts22 Nov 2021Dismissed
Sahbuddin @ Sahabudia Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0026
Indian Penal Code, 1860 — Section 34, 120A, 149, 302
High Courts18 Nov 2021Disposed Of
M/S M.P.Chini Industries Ltd Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0034
Constitution Of India, 1950 — Article 301, 304(a), 304(b)Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)