High Courts20 Dec 1963Dismissed
Lalbihari Tiwari Vs Sheo Shankar Prasad
Patna High Court · AIR 1964 Patna 174
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 1963
149 judgments · page 1 of 8
High Courts17 Dec 1963
Manager, Court of Wards Estate Vs The Commissioner of Income Tax
Patna High Court · AIR 1964 Patna 293 : (1964) 54 ITR 6
Constitution of India, 1950 — Article 296Income Tax Act, 1922 — Section 41(1)
High Courts16 Dec 1963Allowed
Manickchand Sao and Others Vs Bhagwan Das and Others
Patna High Court · AIR 1964 Patna 353
Bengal Births and Deaths Registration Act, 1873 — Section 7Evidence Act, 1872 — Section 35, 5
High Courts12 Dec 1963Allowed
Kamal Das Vs Bihar State Board of Religious Trust
Patna High Court · AIR 1965 Patna 3
Bihar Hindu Religious Trusts Act, 1950 — Section 2, 2(1), 43, 43(5), 43(6)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Dec 1963Partly Allowed
Sheodhar Prasad Singh Vs Jagdhar Prasad Singh and Others
Patna High Court · AIR 1964 Patna 316
Evidence Act, 1872 — Section 114, 50Hindu Succession Act, 1956 — Section 14
High Courts10 Dec 1963
Kartik Sahu and Another Vs Nandkishore Modi and Others
Patna High Court · (1964) CriLJ 112
Constitution of India, 1950 — Article 227
High Courts09 Dec 1963Allowed
Professor Shatrughna Prasad Singh Vs The Chancellor, Bhagalpur University and Others
Patna High Court · AIR 1964 Patna 162
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 30, 52
High Courts06 Dec 1963Dismissed
State of Bihar Vs Jehal Mahto and Others
Patna High Court · AIR 1964 Patna 207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Land Acquisition Act, 1894 — Section 18, 25(2), 9
High Courts28 Nov 1963Dismissed
Sheojee Tiwary and Another Vs Prema Kuer and Others
Patna High Court · AIR 1964 Patna 187
Evidence Act, 1872 — Section 101, 102, 103, 104, 32Hindu Succession Act, 1956 — Section 14
High Courts28 Nov 1963Dismissed
Raghunath Rai and Others Vs Shri Ram Janki Jugal Sarkar
Patna High Court · AIR 1964 Patna 284
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
High Courts28 Nov 1963Allowed
Parsuram Rai and Others Vs Diljan Mian and Others
Patna High Court · AIR 1964 Patna 166
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts26 Nov 1963Dismissed
Union of India (UOI) Vs Mallick Mohammad Illyas
Patna High Court · AIR 1964 Patna 168
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 310, 311
High Courts21 Nov 1963Dismissed
Satyadeo Sharma and Others Vs Ramsarup Sharma and Others
Patna High Court · AIR 1964 Patna 193
Transfer of Property Act, 1882 — Section 54, 58
High Courts19 Nov 1963Allowed
State of Bihar and Others Vs Thakur Manmohan Deo
Patna High Court · AIR 1964 Patna 387
Bihar Land Reforms Act, 1950 — Section 3, 3A, 5Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 11
High Courts17 Nov 1963Dismissed
Punit Rai and Another Vs Mohammad Majid and Others
Patna High Court · AIR 1964 Patna 348
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3, Order 8 Rule 3, Order 8 Rule 5, 100, 21
High Courts14 Nov 1963Dismissed
Kartik Oraon Vs David Munzni and Another
Patna High Court · AIR 1964 Patna 201
Constitution of India, 1950 — Article 330, 342, 366(25)
High Courts18 Oct 1963
JANKIDAS MOHANLAL Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1964) 54 ITR 254
Income Tax Act, 1961 — Section 25A, 28(1)(c)
High Courts17 Oct 1963Dismissed
Nanhu Lal Vithul and Others Vs Gaya Lodging House Committee and Others
Patna High Court · AIR 1964 Patna 98
Constitution of India, 1950 — Article 19(1)Railways Act, 1890 — Section 47
High Courts17 Oct 1963
COMMISSIONER OF Income Tax Vs SHRI KRISHNA GYANODAY SUGAR LTD.
Patna High Court · (1967) 65 ITR 449
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 66
High Courts15 Oct 1963Dismissed
Mohammad Khalilur Rahman Vs Parasnath and Others
Patna High Court · AIR 1964 Patna 165
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4