High Courts10 Oct 1963Allowed
The Indian Steel and Wire Product Ltd. Vs Bharat and Others
Patna High Court · AIR 1964 Patna 97 : (1964) 9 FLR 63
Industrial Disputes Act, 1947 — Section 33, 33(1), 33A
COURT ARCHIVE
Patna High Court judgments, 1963
149 judgments · page 2 of 8
High Courts10 Oct 1963Allowed
Sk. Khadimul Haque and Others Vs Marai Dubey and Another
Patna High Court · AIR 1965 Patna 262
Evidence Act, 1872 — Section 17Specific Relief Act, 1877 — Section 23, 393
High Courts09 Oct 1963Dismissed
The State of Bihar Vs Thawardas Pherumal
Patna High Court · AIR 1964 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 70, 73Limitation Act, 1908 — Article 115, 120, 56
High Courts09 Oct 1963Dismissed
Ramswaroop Mandal Vs M.A.Q. Ahsan and Others
Patna High Court · AIR 1965 Patna 183
Bihar Panchayat Election Rules, 1959 — Rule 23(4), 70, 90Constitution of India, 1950 — Article 227
High Courts07 Oct 1963
Bulkan Sah and Others Vs Ganga Devi Nathani and Others
Patna High Court · AIR 1964 Patna 214
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 41 Rule 33Transfer of Property Act, 1882 — Section 10, 105, 106, 5, 6
High Courts05 Oct 1963
COMMISSIONER OF Income Tax, BIHAR Vs RAMNIK LAL KOTHARI.
Patna High Court · (1964) 54 ITR 232
Income Tax Act, 1961 — Section 10(2), 10(2)(xv), 66(1)
High Courts04 Oct 1963Dismissed
Raghunandan Singh and Others Vs Rambalak Singh and Others
Patna High Court · AIR 1964 Patna 206
Hindu Succession Act, 1956 — Section 23
High Courts03 Oct 1963Dismissed
Rampratap Bhagat and Others Vs B. Madan Gopal Prasad Singh and Others
Patna High Court · AIR 1964 Patna 288
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 100, 101, 53A
High Courts27 Sept 1963Dismissed
Horil Mahton and Others Vs Rewa Mahton and Others
Patna High Court · AIR 1964 Patna 161
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts26 Sept 1963
Vishnu Sugar Mills Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1964 Patna 94 : (1966) 1 LLJ 777
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts25 Sept 1963
Krishna Nandan Sahay and Another Vs Ravaneshwar Misra and Others
Patna High Court · AIR 1964 Patna 51
Constitution of India, 1950 — Article 226
High Courts25 Sept 1963Allowed
United Motor Works and Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (1963) 09 PAT CK 0007
Motor Vehicles Act, 1939 — Section 47, 64, 64A
High Courts23 Sept 1963Dismissed
Mahabir Mahton and Others Vs Mt. Sonmati Kuer and Others
Patna High Court · AIR 1964 Patna 66
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 101Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts12 Sept 1963
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs MOHAN MALLAH.
Patna High Court · (1964) 54 ITR 499
Income Tax Act, 1961 — Section 28(1)(c), 28(3), 66(1)
High Courts11 Sept 1963Dismissed
Lachhuman Munda Vs The State of Bihar
Patna High Court · AIR 1964 Patna 210 : (1964) CriLJ 528
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Evidence Act, 1872 — Section 17, 24, 25, 27
High Courts06 Sept 1963Allowed
Priyabrat Narain Singh Vs Brijmohan Singh and Others
Patna High Court · AIR 1964 Patna 2
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Constitution of India, 1950 — Article 173Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts05 Sept 1963Dismissed
Sant Prasad Singh Vs Dasu Sinha
Patna High Court · AIR 1964 Patna 26
Representation of the People Act, 1951 — Section 123(3), 81(3), 85, 90(3)
High Courts05 Sept 1963Dismissed
Dr. Prabhu Narain Vs Kamla Prasad and Others
Patna High Court · AIR 1964 Patna 59
Transfer of Property Act, 1882 — Section 108
High Courts05 Sept 1963Dismissed
Ramsarup Singh Vs Muneshwar Singh and Others
Patna High Court · AIR 1964 Patna 76
High Courts30 Aug 1963Allowed
Ram Balak Singh and Others Vs The State
Patna High Court · AIR 1964 Patna 62 : (1964) CriLJ 214
Criminal Procedure Code, 1898 (CrPC) — Section 44Evidence Act, 1872 — Section 3, 32(2), 5Penal Code, 1860 (IPC) — Section 202