High Courts22 Dec 2015Dismissed
Himanshu Shekhar Vs Amerika Singh
Patna High Court · (2017) 2 PLJR 420
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, Section 34
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 1 of 78
High Courts22 Dec 2015Dismissed
Damodar Mahto Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 341Probation of Offenders Act, 1958 - Section 3
High Courts22 Dec 2015Dismissed
Himanshu Shekhar Vs Amerika Singh and Others
Patna High Court · (2015) 12 PAT CK 0014
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 34
High Courts22 Dec 2015Allowed
Navin Kumar Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0011
Penal Code, 1860 (IPC) - Section 376
High Courts21 Dec 2015Disposed Off
Lalit Narayan Rajak Vs State of Bihar
Patna High Court · (2016) 2 BLJud 89
High Courts21 Dec 2015Allowed
Sanjay Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0063
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 190(1)Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts18 Dec 2015Allowed
Ram Tawakya Singh Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 1140
Bihar State Universities Act, 1976 - Section 10, 10(1), 10(2), 10(ii), 12Constitution of India, 1950 - Article 226Patna University Act, 1976 - Section 11, 11(1), 11(2), 14
High Courts18 Dec 2015
Subhash Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0059
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 24
High Courts18 Dec 2015Dismissed
Jitendra Pandey Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0031
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304(B), 304B, 498A
High Courts18 Dec 2015Allowed
Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0029
High Courts18 Dec 2015Allowed
Munni Khatoon Vs The National Insurance Co. Ltd. and Others
Patna High Court · (2015) 12 PAT CK 0028
Motor Vehicles Act, 1988 - Section 163A, 163-A, 163-A(3), 166
High Courts18 Dec 2015Allowed
Nayan Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0019
High Courts18 Dec 2015Dismissed
Rinkoo Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 402
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 372Evidence Act, 1872 - Section 114A, 3(1)(xi), 3(1)(xii)Penal Code, 1860 (IPC) - Section 376, 420
High Courts17 Dec 2015Partly Allowed
Anand Mohan Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0075
High Courts17 Dec 2015Allowed
Prabhas Chandra Karn and Others Vs The Union of India and Others
Patna High Court · (2015) 12 PAT CK 0039
Constitution of India, 1950 - Article 14, 16
High Courts17 Dec 2015Disposed Off
Pokhraj Yadav and Others Vs Bhuneshwar Yadav and Others
Patna High Court · (2015) 12 PAT CK 0037
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 151
High Courts17 Dec 2015Partly Allowed
Ram Japan Rai and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0016
Penal Code, 1860 (IPC) - Section 34, 363, 364
High Courts16 Dec 2015Dismissed
Baldeo Prasad Gupta Vs Bank of India and Others
Patna High Court · (2015) 12 PAT CK 0080
Constitution of India, 1950 - Article 226
High Courts16 Dec 2015Allowed
Medical Council of India and Others Vs Safi Ahmad and Others
Patna High Court · (2015) 12 PAT CK 0062
Bihar Reservation (Admission in Educational Institutions) Act, 2003 - Section 2, 2(6), 2(6)(b), 6Constitution of India, 1950 - Article 14, 15(4), 16, 245, 335
High Courts16 Dec 2015Allowed
Sangita Devi and Others Vs Manjula Devi and Others
Patna High Court · (2015) 12 PAT CK 0052
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 4, Order 22 Rule 4(4)