High Courts16 Apr 2015
Badri Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 192
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 35
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 50 of 78
High Courts16 Apr 2015Dismissed
Pankaj Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0027
High Courts15 Apr 2015Dismissed
Seema Singh Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 423 : (2015) 2 BLJud 333
High Courts15 Apr 2015Allowed
Devbali Chauhan and Others Vs The State of Bihar and Others
Patna High Court · (2016) 6 FLT 104 : (2015) 4 PLJR 76
High Courts15 Apr 2015Dismissed
Rajesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 637
High Courts15 Apr 2015Dismissed
Mina Devi Vs Union of India
Patna High Court · (2015) 3 ACC 899
Railway Claims Tribunal Act, 1987 - Section 23
High Courts15 Apr 2015Dismissed
Sanjita Devi Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 215
High Courts15 Apr 2015Dismissed
Mritunjay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 492
High Courts15 Apr 2015Allowed
Ramchij Missir and Others Vs The State of Bihar
Patna High Court · (2015) CriLJ 3788 : (2015) 3 PLJR 174
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34
High Courts15 Apr 2015Dismissed
Seema Singh Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 437(5), 439(2)
High Courts15 Apr 2015Allowed
Neyaz Ahmad Vs State of Bihar
Patna High Court · (2015) CriLJ 3256 : (2015) 4 Crimes 41
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts15 Apr 2015Dismissed
Uganta Kumari and Others Vs State and Others
Patna High Court · (2015) 04 PAT CK 0022
High Courts15 Apr 2015Allowed
Haribansh Narayan Singh and Others Vs Kishori Singh and Others
Patna High Court · (2015) 04 PAT CK 0019
High Courts15 Apr 2015Allowed
Arun Kr. Singh and Others Vs Radha Devi
Patna High Court · (2015) 3 PLJR 407
Specific Relief Act, 1963 - Section 16, 16(c)
High Courts13 Apr 2015Disposed off
Parwati Devi and Others Vs Nitesh Kumar Singh and Others
Patna High Court · (2015) 04 PAT CK 0024
Motor Vehicles Act, 1988 - Section 173
High Courts13 Apr 2015Dismissed
Jawahar Lal Gupta Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0023
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3), 2(f)Constitution of India, 1950 - Article 226
High Courts13 Apr 2015Allowed
Lagandeo Shahi Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0021
Constitution of India, 1950 - Article 226
High Courts13 Apr 2015Disposed off
Union of India and Others Vs Raj Kumar Yadav and Others
Patna High Court · (2015) 04 PAT CK 0020
High Courts13 Apr 2015Dismissed
Pawan Kr. Sinha and Others Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0017
Constitution of India, 1950 - Article 226