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Patna High Court judgments, 2015

1,541 judgments · page 48 of 78

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High Courts29 Apr 2015Dismissed

Ashesh Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 831

National Council for Teacher Education Act, 1993 - Section 17(4)
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High Courts29 Apr 2015Allowed

Ranjeeta Sonkar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 446

Patna University Act, 1976 - Section 26, 26(2)(iii), 56
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High Courts29 Apr 2015Allowed

Bharat Prasad and Others Vs The Bihar State Power (Holding) Company Limited and Others

Patna High Court · (2015) 4 PLJR 58

Electricity Act, 2003 - Section 135, 154(5), 181, 42, 43
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High Courts29 Apr 2015Allowed

Jagdish Mahton and Others Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 82

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 34
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High Courts28 Apr 2015Dismissed

Vijay Kumar Singh Vs The State Bank of India and Others

Patna High Court · (2015) 3 PLJR 812

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4)
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High Courts28 Apr 2015

The Muzaffarpur Properties Private Limited and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 742

Land Acquisition Act, 1894 - Section 17(1), 17(4), 4, 4(1), 4(2)
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High Courts28 Apr 2015

The Union of India and Others Vs Birendra Thakur

Patna High Court · (2015) 4 PLJR 26

Customs Act, 1962 - Section 11, 110
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High Courts28 Apr 2015Allowed

Naseem Alam Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 90

Bihar Public Land Encroachment Act, 1956 - Section 11, 3, 4, 5, 6
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High Courts27 Apr 2015Disposed Off

Anirudh Jha Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 63

Constitution of India, 1950 - Article 14, 16, 166
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High Courts27 Apr 2015Dismissed

Mithilesh Kumar Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 24

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High Courts27 Apr 2015Dismissed

Kumari Nutan Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 675

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High Courts27 Apr 2015

Naturals Dairy Pvt. Ltd. Vs The Bank of Baroda and Others

Patna High Court · (2015) 4 PLJR 551

Constitution of India, 1950 - Article 14, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(3-A), 17, 17-A
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High Courts27 Apr 2015Dismissed

Ram Binay Roy Vs High Court of Judicature at Patna and Others

Patna High Court · (2015) 3 LLJ 409

Constitution of India, 1950 - Article 14, 16, 226, 235, 32
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High Courts27 Apr 2015Dismissed

Ashok Kumar Vs The State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0032

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33
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High Courts24 Apr 2015Dismissed

Rakesh Kumar Vs The Patna Municipal Corporation and Others

Patna High Court · (2015) LabIC 3938

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High Courts24 Apr 2015Allowed

Bisho Sao and Others Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 840

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 319Penal Code, 1860 (IPC) - Section 201, 302, 304-B, 306, 34
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High Courts24 Apr 2015Allowed

Jib Kant Jha Vs The State of Bihar and Others

Patna High Court · (2015) 2 LLN 519

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High Courts24 Apr 2015Allowed

Ram Uchit Rai and Others Vs The State of Bihar

Patna High Court · (2015) 04 PAT CK 0030

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 109, 148, 149, 201, 302
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High Courts24 Apr 2015Allowed

Jamadar and Others Vs The State of Bihar

Patna High Court · (2015) 04 PAT CK 0029

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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High Courts23 Apr 2015Disposed Off

Ram Narain Mehta Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 22 : (2015) 3 BLJud 192

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