High Courts07 May 2015

Radha Devi Vs Punay Pratap Mandal

Patna High Court · AIR 2015 Patna 131 : (2016) 1 ARBLR 192 : (2015) 4 PLJR 17

Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Section 115
High Courts06 May 2015

Official Liquidator Vs Indu Jain and Others

Patna High Court · (2015) 05 PAT CK 0011

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 4, Order 22 Rule 4(4), Order 5 Rule 15, Order 5 Rule 19ACompanies Act, 1956 - Section 235, 542, 543, 543(2)General Clauses Act, 1897 - Section 27