High Courts22 Dec 1955Allowed
Mohammad Afaque Vs The State of Bihar and Others
Patna High Court · AIR 1956 Patna 283
Bihar Land Reforms Act, 1950 — Section 4
COURT ARCHIVE
Patna High Court judgments, 1955
137 judgments · page 1 of 7
High Courts21 Dec 1955Dismissed
Biswanath Singh Vs District Traffic Supdt., N.E. Rly.
Patna High Court · AIR 1956 Patna 221 : (1957) 2 LLJ 519
Constitution of India, 1950 — Article 311Railway Establishment Code — Rule 148(3)
High Courts20 Dec 1955Allowed
Mahabir Ram and Another Vs Kapildeo Pathak and Others
Patna High Court · AIR 1957 Patna 111
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 107, 149Court Fees Act, 1870 — Section 12Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1955Dismissed
Abdul Ghafoor Vs Mt. Paharia and Others
Patna High Court · AIR 1957 Patna 136
Transfer of Property Act, 1882 — Section 59, 60, 90, 96
High Courts15 Dec 1955Allowed
Ramesh Chandra Vs H.D. Jain College and Others
Patna High Court · AIR 1957 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, 115Evidence Act, 1872 — Section 101, 102, 103, 106
High Courts13 Dec 1955Allowed
Channoo Mahto and Others Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1957 Patna 293
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5Evidence Act, 1872 — Section 13, 145, 167, 21, 79
High Courts12 Dec 1955Allowed
Ramanand Singh Vs Ram Sakal Raut and Others
Patna High Court · AIR 1957 Patna 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1908 — Article 11A
High Courts09 Dec 1955Allowed
Rambujhawan Prasad Singh and Others Vs Jugal Singh and Others
Patna High Court · AIR 1957 Patna 126
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58, 8
High Courts08 Dec 1955
Harinarain Choudhary and Others Vs Ram Asish Singh and Others
Patna High Court · AIR 1957 Patna 124
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16, Order 18 Rule 16(1), 151
High Courts07 Dec 1955
Alamgir and Another Vs The State
Patna High Court · AIR 1957 Patna 285 : (1957) CriLJ 653
Criminal Procedure Code, 1898 (CrPC) — Section 223, 367Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 34, 498
High Courts06 Dec 1955
Ajablal Mandal and Others Vs State of Bihar and Another
Patna High Court · AIR 1956 Patna 137 : (1956) CriLJ 640
Bihar Maintenance of Public Order (Amendment) Act, 1949 — Section 8(1)Bihar Maintenance of Public Order (Amendment) Act, 1950 — Section 8(2)Constitution of India, 1950 — Article 19, 19(1), 19(5), 31(2)
High Courts02 Dec 1955Allowed
Rambharosa Lal Vs Smt. Binda Devi and Another
Patna High Court · AIR 1956 Patna 203
Specific Relief Act, 1877 — Section 39, 42
High Courts01 Dec 1955Allowed
D.V. Barwankar and Another Vs Satyanarain Prasad
Patna High Court · AIR 1957 Patna 128
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts28 Nov 1955Allowed
Jyanti Lal and Another Vs Abdul Aziz and Another
Patna High Court · AIR 1956 Patna 199
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1
High Courts25 Nov 1955
Moinuddin and Others Vs Ajodhya Sahu and Others
Patna High Court · AIR 1957 Patna 135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1908 — Section 5Patna High Court Rules, 1916 — Rule 7
High Courts25 Nov 1955Allowed
Yusuf Dehlavi and Others Vs Dr. Syed Laik Ahmad Hashmi
Patna High Court · AIR 1956 Patna 256 : (1956) CriLJ 916
Penal Code, 1860 (IPC) — Section 40, 420
High Courts24 Nov 1955
Debijhora Tea Co. Ltd. Vs State of Bihar
Patna High Court · AIR 1956 Patna 178 : (1956) 7 STC 267
Bihar Sales Tax Act, 1949 — Section 2Constitution of India, 1950 — Article 246(3)Government of India Act, 1935 — Section 100(3)
High Courts24 Nov 1955Dismissed
Kamta Prasad Singh Vs Ram Narayan Lall
Patna High Court · AIR 1957 Patna 139
Limitation Act, 1908 — Section 14
High Courts24 Nov 1955Allowed
Antu Mahton Vs Ramraj Singh
Patna High Court · AIR 1957 Patna 720
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 10, 13, 39, 7
High Courts23 Nov 1955Dismissed
Maniruddin Vs Aminuddin and Others
Patna High Court · AIR 1956 Patna 142