High Courts21 Dec 1923Dismissed
Jagat Mohan Nath Sahi Deo Vs Jaipal Singh and others
Patna High Court · (1923) 12 PAT CK 0023
COURT ARCHIVE
Patna High Court judgments, 1923
381 judgments · page 1 of 20
High Courts21 Dec 1923
A.W. Inglis Vs Sarju Prasad Misser
Patna High Court · AIR 1924 Patna 633
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Dec 1923
In Re: K.M. Selected Coal Company of Manbhum
Patna High Court · AIR 1924 Patna 670
Income Tax Act, 1922 — Section 10(ix), 10(viii), 66
High Courts20 Dec 1923
Nitai Dutt Vs Secretary of State
Patna High Court · AIR 1924 Patna 608
Land Acquisition Act, 1894 — Section 11, 25, 9
High Courts20 Dec 1923
Nitai Dutt Vs Secretary of State for India in Council
Patna High Court · 81 Ind. Cas. 676
Land Acquisition Act, 1894 — Section 11, 25, 3, 54, 9
High Courts20 Dec 1923
Uittim Singh Vs Jodhan Raia and Another
Patna High Court · AIR 1924 Patna 589
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts17 Dec 1923
Sheikh Muhammad Nasrullah Vs Sheikh Muhammad Shukurullah
Patna High Court · AIR 1925 Patna 30
High Courts13 Dec 1923
Thakur Prasad Lal Vs Sukhlal Singh
Patna High Court · AIR 1924 Patna 698
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 90, 141
High Courts13 Dec 1923
Hira Lal Vs Chuni Sao
Patna High Court · AIR 1924 Patna 715
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts12 Dec 1923
Paghalan Garain and Others Vs Chotu Kunja
Patna High Court · AIR 1924 Patna 522
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts07 Dec 1923
Nand Kishore Misra Vs Kalika Misra and Others
Patna High Court · AIR 1924 Patna 695
High Courts07 Dec 1923
Baidyanath Sarkar Vs Prabhabati Dasi and Others
Patna High Court · AIR 1924 Patna 803
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts07 Dec 1923
Nand Kishore Misra Vs Kalka Misra and Others
Patna High Court · 77 Ind. Cas. 810
High Courts07 Dec 1923
Bhagawat Jha and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 45
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts07 Dec 1923
Bhokhari Singh and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 791
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 324
High Courts07 Dec 1923
Bhokhari Singh and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 199
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 324
High Courts06 Dec 1923
Damini Dasi and Another Vs Fatumani Dasi
Patna High Court · AIR 1924 Patna 520
Succession Certificate Act, 1889 — Section 18(b), 19