High Courts20 Dec 2002Dismissed
Dr. Shashi Kumar Gupta Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 167
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 1 of 66
High Courts20 Dec 2002Allowed
Satya Narayan Singh Vs Om Prakash Singh and Others
Patna High Court · (2003) 4 PLJR 407
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Dec 2002Dismissed
Ramji Ram and Others Vs The State of Bihar
Patna High Court · (2002) 12 PAT CK 0087
High Courts20 Dec 2002Dismissed
Subodh Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0076
High Courts20 Dec 2002
Jagannath Jha and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 521
Bihar Civil Services (Executive Branch) and the Bihar Junior Civil Services (Recruitment) Rules, 1951 — Rule 23H
High Courts20 Dec 2002Allowed
Gayatri Singh Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 376 : (2003) 97 FLR 81 : (2003) 1 PLJR 401
High Courts20 Dec 2002Allowed
Sunder Yadav Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 134
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Dec 2002Allowed
Arbind Kumar Pandey Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2003) 51 BLJR 416 : (2003) 1 PLJR 282
High Courts20 Dec 2002Dismissed
Ram Keshwar Tiwary Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 68
High Courts20 Dec 2002Dismissed
Sri Gaya Prasad Trivedi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 818
High Courts20 Dec 2002Dismissed
Arshad Reza Khan Vs The State of Bihar
Patna High Court · (2002) 12 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts20 Dec 2002Dismissed
Sarita Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 14
High Courts20 Dec 2002
Jai Prakash Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 44
High Courts19 Dec 2002
Eastern India Breweries (P) Ltd. and Others Vs The Bihar State Financial Corporation and Others
Patna High Court · (2003) 1 PLJR 314
Bihar State Financial Corporations Act, 1951 — Section 29, 30
High Courts19 Dec 2002Dismissed
Ram Brat Singh Yadav Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2003) 1 PLJR 429
Constitution of India, 1950 — Article 243G
High Courts19 Dec 2002
Om Prakash Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 379 : (2003) 2 PLJR 1
High Courts19 Dec 2002Dismissed
Jagdish Hari and Another Vs Administrator, Bhagalpur Municipal Corporation and Others
Patna High Court · (2003) 51 BLJR 372
Bihar Municipal Corporation Act, 1978 — Section 4Patna Municipal Corporation Officers and Servants Pension Rules, 1986 — Rule 3
High Courts19 Dec 2002Allowed
Krishna Singh Vs State of Bihar
Patna High Court · (2003) 2 PLJR 194
Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Dec 2002Allowed
Uma Kant Upadhyay, Harihar Upadhya and Ajit Upadhyay @ Ajit Kumar Upadhyay Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 578
Penal Code, 1860 (IPC) — Section 395
High Courts19 Dec 2002
Sanaur Rahman Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 360