High Courts13 Dec 2002Dismissed
Shashi Shekhar Narayan Sinha Vs Rajendra Agriculture University and Others
Patna High Court · (2003) 1 PLJR 559
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 3 of 66
High Courts12 Dec 2002
Sri. Rajendra Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 438
High Courts12 Dec 2002
Nirmal Kumar Jha and Others Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 103 : (2003) 1 PLJR 495
High Courts12 Dec 2002Dismissed
Popular Nursing Home Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 303
Bihar Shops and Establishments Act, 1953 — Section 28Industrial Disputes Act, 1947 — Section 33C(2)
High Courts12 Dec 2002Dismissed
Naresh Kumar Dutta and Another Vs The State of Bihar and Others
Patna High Court · (2002) 12 PAT CK 0013
High Courts12 Dec 2002Dismissed
The State of Bihar and Others Vs Senbo Engineering and Others
Patna High Court · (2003) 1 PLJR 552
High Courts11 Dec 2002Allowed
Nagina Singh and Jharo Singh Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 420
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 302, 323, 34
High Courts11 Dec 2002Dismissed
Sriram Nonia Vs Hridayanand Mishra and Others
Patna High Court · (2003) 51 BLJR 140 : (2003) 1 PLJR 409
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148
High Courts11 Dec 2002Dismissed
Dr. Gopal Krishna Palei Vs The Chancellor of Universities of Bihar (Patna University) and Others
Patna High Court · (2003) 51 BLJR 117 : (2003) 1 PLJR 244
High Courts11 Dec 2002Dismissed
Sanjay Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 527
Bihar Finance Act, 1981 — Section 14, 2
High Courts11 Dec 2002Dismissed
Dr. Umesh Chandra Mishra and Others Vs The Chancellor and Others Dr. Rama Nand Sinha and Others Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 164
Bihar State Universities Act, 1976 — Section 67Patna University Act, 1976 — Section 64University Grants Commission Act, 1956 — Section 14
High Courts11 Dec 2002
Ranjit Kumar Ray Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 164
High Courts10 Dec 2002Allowed
Sri. Kant Sing and Saroj Kumar @ Binod Kumar Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 414
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 307, 323, 379
High Courts10 Dec 2002Dismissed
Naimullah Mian Vs State of Bihar
Patna High Court · (2002) 12 PAT CK 0084
High Courts10 Dec 2002Dismissed
Baidya Nath Singh Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 341
Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 24
High Courts10 Dec 2002Dismissed
Lallan Paswan Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 361
High Courts10 Dec 2002Dismissed
Inderdeo Singh and Others Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 612
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts10 Dec 2002
Sohmati Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 553
High Courts10 Dec 2002Dismissed
Acharya Mahanth Raj Ballabh Das Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 346
Bihar Hindu Religious Trusts Act, 1950 — Section 55