High Courts03 Dec 2002Dismissed
Shri Raj Kumar Raghawendra Prasad Narain Singh @ Raghvendra Prasad Narain Singh and Others Vs Ashiana Land Developments and Projects Private Limited and Others
Patna High Court · (2002) 12 PAT CK 0096
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 5 of 66
High Courts03 Dec 2002Allowed
Bashistha Narain Sinha Vs Muzaffarpur Regional Development Authority and Others
Patna High Court · (2003) 1 PLJR 196
Bihar Service Code, 1952 — Rule 103
High Courts03 Dec 2002Dismissed
Umashankar Tiwary Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 340
High Courts03 Dec 2002Allowed
Hassan Ali Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 122
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 135
High Courts03 Dec 2002Dismissed
Ramesh Prasad Vs The State Bank of India and Others
Patna High Court · (2003) 2 PLJR 751
High Courts03 Dec 2002Allowed
Krishna Nandan Sahay and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 223
Bihar Reorganisation Act, 2000 — Section 2, 53
High Courts02 Dec 2002
Ram Prasad Singh Vs The Union of India and Others
Patna High Court · (2003) 1 PLJR 419
High Courts02 Dec 2002
Krishna Narayan Banerjee Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 587
Bihar Finance Rules, 1981 — Rule 96
High Courts02 Dec 2002Dismissed
Surendra Prasad Chourasia and Others Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 392
High Courts02 Dec 2002Dismissed
Ram Prasad Singh Vs The Union of India (UOI) and Others
Patna High Court · (2003) 1 PLJR 419
High Courts02 Dec 2002Dismissed
Safida Mian @ Md. Safida Mian and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 772
High Courts02 Dec 2002
Domi Modi and Others Vs State of Bihar
Patna High Court · (2003) 51 BLJR 784
Penal Code, 1860 (IPC) — Section 323, 504
High Courts02 Dec 2002Dismissed
Baleshwaar Azad Vs State of Bihar
Patna High Court · (2003) 51 BLJR 785
Penal Code, 1860 (IPC) — Section 353, 448, 504
High Courts02 Dec 2002
Baba Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 250
High Courts02 Dec 2002Allowed
Bande Lal Sah and Subodh Sah Vs State of Bihar
Patna High Court · (2003) 2 PLJR 652
Cattle Trespass Act, 1871 — Section 2, 24, 3Criminal Procedure Code, 1973 (CrPC) — Section 207, 360Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts02 Dec 2002Allowed
Badari Prasad Vs The State of Bihar
Patna High Court · (2002) 12 PAT CK 0017
High Courts29 Nov 2002Allowed
Mohan Lal Chaturvedi Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 102 : (2003) 1 PLJR 169
High Courts29 Nov 2002Allowed
Ram Pavitra Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 115 : (2003) 1 PLJR 301
High Courts29 Nov 2002Dismissed
Nurul lslam Vs Shri Bhutnath Goshala
Patna High Court · (2004) 1 PLJR 723
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts29 Nov 2002
Dr. Md. Gholam Mustafa Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 349