High Courts14 Mar 2002Dismissed
Ajay Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2002) 03 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 50 of 66
High Courts14 Mar 2002Allowed
Shambhu Prasad Vs Satyam Rolar Flour Mills Pvt. Ltd.
Patna High Court · (2002) 4 PLJR 438
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 2002Allowed
Union of India (UOI) Vs Surendra Prasad Sinha and Others
Patna High Court · (2003) ACJ 2154 : (2002) 50 BLJR 1672 : (2002) 2 PLJR 228
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Mar 2002Allowed
Vishnu Sugar Mills Ltd. Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · (2002) 03 PAT CK 0011
High Courts13 Mar 2002Allowed
Baleshwar Prasad Vs The Bihar State Elec. Board and Others
Patna High Court · (2002) 2 PLJR 416
Constitution of India, 1950 — Article 226
High Courts13 Mar 2002Dismissed
Sheo Shankar Dwivedi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 219
Arms Rules, 1962 — Rule 52(2)
High Courts13 Mar 2002
S.M. Shaukat Ali Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 2 PLJR 284
High Courts13 Mar 2002
Muni Lal Paswan and Others Vs State of Bihar
Patna High Court · (2003) CriLJ 1625 : (2002) 2 RCR(Civil) 813
Penal Code, 1860 (IPC) — Section 149, 307, 324
High Courts13 Mar 2002Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Shrimati Sumitra Devi and Others
Patna High Court · (2002) 2 BLJR 1294
High Courts13 Mar 2002Allowed
Lalan Sardar @ Lalan Kumar Sardar Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 276
High Courts13 Mar 2002Allowed
Chando Devi Vs The State of Bihar
Patna High Court · (2002) 03 PAT CK 0010
High Courts11 Mar 2002Dismissed
Rameshwar Mahto Vs The State of Bihar
Patna High Court · (2002) 3 BLJR 1749
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 320, 326, 34, 452
High Courts11 Mar 2002Dismissed
Chiterdeo Singh Vs Hirdayanarayan Singh and Others
Patna High Court · (2002) 2 PLJR 55
Specific Relief Act, 1963 — Section 34
High Courts11 Mar 2002
Purana Panapur Panchayat Shramik Sahyog Samitte Ltd. Vs State of Bihar Ors.
Patna High Court · (2002) 1 BLJR 763 : (2002) 2 PLJR 221
Bihar Minor Mineral Concession Rules, 1972 — Rule 45Bihar Service Code, 1952 — Rule 166
High Courts11 Mar 2002Allowed
Radha Prasad Bhagat Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 310
Essential Commodities Act, 1955 — Section 7
High Courts10 Mar 2002Allowed
Bihar State Electricity Board and Another Vs Naresh Prasad and Others
Patna High Court · (2002) 03 PAT CK 0120
High Courts08 Mar 2002Allowed
Mohammad Mian, Yunus Mian, Md. Islam Mian and Manir Mian Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 239
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts08 Mar 2002Dismissed
Arvind Singh @ Arvind Kumar Singh Vs State of Bihar and Others
Patna High Court · (2002) 03 PAT CK 0077
Penal Code, 1860 (IPC) — Section 279, 338
High Courts08 Mar 2002Allowed
Ramashish Chamar Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 455
Penal Code, 1860 (IPC) — Section 395, 397
High Courts08 Mar 2002Allowed
Ramashankar Pandey Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 499