High Courts21 Mar 2002Dismissed
Bhupendra Nath Srivastava and Another Vs State of Bihar
Patna High Court · (2002) 03 PAT CK 0084
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 48 of 66
High Courts21 Mar 2002Dismissed
Khelanand Mishra @ Shiv Kumar Mishra, Samrendra Kumar Mishra, Amrendra Kumar Mishra and Babloo Mishra Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 596
Penal Code, 1860 (IPC) — Section 109, 307, 323, 326
High Courts21 Mar 2002Dismissed
Sheo Pratap Singh and Another Vs State of Bihar and Another
Patna High Court · (2002) 2 BLJR 903
Criminal Procedure Code, 1973 (CrPC) — Section 101, 173, 204, 209, 319Penal Code, 1860 (IPC) — Section 120, 120B, 34, 344, 364A
High Courts21 Mar 2002Dismissed
Dipesh Chandak Vs Union of India (UOI)
Patna High Court · (2003) CriLJ 2510 : (2002) 176 CTR 139 : (2002) 256 ITR 376 : (2002) 2 PLJR 342 : (2003) 132 TAXMAN 536
Criminal Procedure Code, 1973 (CrPC) — Section 306, 306(1), 306(4)Income Tax Act, 1961 — Section 277, 278
High Courts21 Mar 2002Dismissed
Dina Nath Singh Vs State of Bihar
Patna High Court · (2002) 2 PLJR 312
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409
High Courts21 Mar 2002Dismissed
Eqbal Rajak Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 635
Central Civil Services (Pension) Rules, 1972 — Rule 48A(3)A
High Courts21 Mar 2002
Smt. Rani Singh Vs Most. Bina Devi and Others
Patna High Court · (2002) 03 PAT CK 0018
High Courts20 Mar 2002Dismissed
Sonu Mandal, Paddu Mandal and Lakhan Mandal Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 448
Penal Code, 1860 (IPC) — Section 395
High Courts20 Mar 2002Allowed
Rajnarain Tiwari @ Rajnandan Tiwari Vs Deo Narain Tiwari and Others
Patna High Court · (2002) 3 PLJR 24
High Courts20 Mar 2002Allowed
Rajesh Singh Buddhpriya and Another Vs Patna Regional Development Authority and Others
Patna High Court · AIR 2002 Patna 135 : (2002) 50 BLJR 1343 : (2002) 2 PLJR 263
Bihar Regional Development Authorities Act, 1981 — Section 37, 38
High Courts20 Mar 2002Dismissed
Sonu Mandal, Paddu Mahdal and Lakhan Mandal Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 448
Penal Code, 1860 (IPC) — Section 395
High Courts20 Mar 2002Dismissed
Rajan Tiwary Vs Union of India (UOI)
Patna High Court · (2002) 03 PAT CK 0021
High Courts20 Mar 2002Dismissed
Yugeshwar Nath Mishra Vs Arpana Kumari and Another
Patna High Court · (2003) 3 RCR(Civil) 677 : (2003) 3 RCR(Criminal) 797
High Courts20 Mar 2002
State of Bihar Vs Rajo Yadav and Others
Patna High Court · (2002) 03 PAT CK 0013
High Courts20 Mar 2002Dismissed
Shambhu Sah Vs The State of Bihar
Patna High Court · (2002) 3 PLJR 261
Penal Code, 1860 (IPC) — Section 307, 326, 34, 448
High Courts19 Mar 2002Allowed
Shivaji Singh and Ram Dayal Rai Vs The State of Bihar
Patna High Court · (2002) 03 PAT CK 0114
High Courts19 Mar 2002
Bilash Paswan, Binod Paswan and Mahendra Prasad Vs The State of Bihar
Patna High Court · (2002) 03 PAT CK 0078
High Courts19 Mar 2002
R. Usha Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 108 : (2002) 50 BLJR 1335 : (2002) 2 PLJR 301
Bihar Regional Development Authorities Act, 1981 — Section 32Constitution of India, 1950 — Article 226, 243W
High Courts19 Mar 2002
Basant Yadav and Others Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 357
High Courts19 Mar 2002
Kanhaiya Lal Vs The State of Bihar and Others
Patna High Court · (2002) 03 PAT CK 0009