High Courts22 Mar 2002Dismissed

Biseshwar Das Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 362

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 204(1)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 414