High Courts23 Dec 1935
Mt. Laikunnissa and Others Vs Durga Dass Mukharji and Others
Patna High Court · AIR 1936 Patna 114
Court of Wards Act, 1879 — Section 51, 55
COURT ARCHIVE
Patna High Court judgments, 1935
275 judgments · page 1 of 14
High Courts20 Dec 1935
Jagdeo Prasad and Another Vs Bhagwan Hajam
Patna High Court · AIR 1936 Patna 135
High Courts20 Dec 1935
Sri Darbar Saheb Vs Bare Lal Kandarp Nath Sah Deo
Patna High Court · AIR 1936 Patna 275
High Courts19 Dec 1935
Chitan Singh Vs Gosaindas Manjhi and Others
Patna High Court · AIR 1936 Patna 230
High Courts19 Dec 1935
Nitai Lal Dutta Vs Gobinda Bhushan Sen and Others
Patna High Court · AIR 1936 Patna 142
Chotanagpur Tenancy Act, 1908 — Section 139(4), 21
High Courts18 Dec 1935
Sudhakar Misra and Another Vs Nilkantha Das and Others
Patna High Court · AIR 1936 Patna 129
Evidence Act, 1872 — Section 66
High Courts17 Dec 1935
Bhup Narayan Singh Vs Hira Lal
Patna High Court · AIR 1936 Patna 185
Bengal Survey Act, 1875 — Section 62Specific Relief Act, 1877 — Section 42
High Courts13 Dec 1935
Mt. Bibi Zainab and Others Vs Muhammad Ayub and Others
Patna High Court · AIR 1936 Patna 136
High Courts12 Dec 1935
Parmeshwar Dayal Singh and Others Vs Brindaban Chandra Sarkar and Others
Patna High Court · AIR 1936 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts12 Dec 1935
Gokulananda Harichandan Vs Iswar Chhotrai
Patna High Court · AIR 1937 Patna 11
High Courts11 Dec 1935
Keshab Prusti and Others Vs Ananta Mahanty and Others
Patna High Court · AIR 1936 Patna 621
High Courts11 Dec 1935
Narayan Prasad Panda Vs Sreemati Adarmani Dasi and Others
Patna High Court · AIR 1937 Patna 13
High Courts10 Dec 1935
Hira Kurmi Vs Madan Sao and Another
Patna High Court · AIR 1936 Patna 175
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 114, 323
High Courts10 Dec 1935
Bahore Mahton Vs Juro Sahu and Others
Patna High Court · AIR 1936 Patna 78
Contract Act, 1872 — Section 16, 16(3), 19a
High Courts10 Dec 1935
Mohan Lal Ram Gopal Vs Udai Ram-Sewa Ram and Others
Patna High Court · AIR 1936 Patna 140
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Dec 1935
Baldeo Das Vs Raghunandan Das and Others
Patna High Court · AIR 1937 Patna 105
Limitation Act, 1963 — Article 125, 141
High Courts06 Dec 1935
Jhakar Sahu Vs Raj Kumar Tewari
Patna High Court · AIR 1936 Patna 102
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts06 Dec 1935
In Re: Ramjas Marwari
Patna High Court · AIR 1936 Patna 145
Bihar and Orissa Municipal Act, 1922 — Section 285, 3(2)Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts05 Dec 1935
R.B. Forsyth Vs B.N. Railway Co.
Patna High Court · AIR 1936 Patna 307
Workmens Compensation Act, 1923 — Section 10, 10(1), 30(1)
High Courts05 Dec 1935
Secretary of State Vs Lodna Colliery Co., Ltd. and Others
Patna High Court · 164 Ind. Cas. 860
Land Acquisition (Mines) Act, 1885 — Section 4, 5, 6Land Acquisition Act, 1894 — Section 23, 4, 5, 7Transfer of Property Act, 1882 — Section 108