High Courts22 Dec 2006Allowed
Prakash Chandra Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 394
Explosive Substances Act, 1908 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 109, 302, 307, 34
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 1 of 60
High Courts22 Dec 2006Dismissed
Prawesh Kumar Aggarwal Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 737
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 323, 34, 380, 498(A)
High Courts22 Dec 2006Dismissed
Kapildeo Sah and Another Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 3
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 50, 52A
High Courts22 Dec 2006Allowed
Raj Mohammad Ansari Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 605 : (2007) 2 PLJR 480
High Courts22 Dec 2006
Sharda Devi Vs The State of Bihar and Others
Patna High Court · (2006) 12 PAT CK 0054
High Courts22 Dec 2006Allowed
Babloo Yadav Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 662
Penal Code, 1860 (IPC) — Section 109, 149, 302, 376, 511
High Courts22 Dec 2006Dismissed
Amar Nath Gupta Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 743
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Penal Code, 1860 (IPC) — Section 323, 326, 338, 379, 417
High Courts22 Dec 2006
Bijoy Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 571
High Courts21 Dec 2006Allowed
Sikandar Roy Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 763
High Courts21 Dec 2006Dismissed
Sanjay Rai Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 645
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12(2)Explosives Act, 1884 — Section 3, 5
High Courts21 Dec 2006Allowed
Anil Kumar @ Anil Kumar Mehta Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 349
High Courts21 Dec 2006Allowed
National Project Construction Corporation Limited and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 40
Constitution of India, 1950 — Article 14
High Courts21 Dec 2006Allowed
Deonath Singh Vs The Bihar School Examination Board and Others
Patna High Court · (2007) 2 PLJR 14
Constitution of India, 1950 — Article 226
High Courts21 Dec 2006Dismissed
McDowell and Co. Limited Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 434
Bihar and Orissa General Clauses Act, 1917 — Section 28, 4(36)Customs Act, 1962 — Section 25Evidence Act, 1872 — Section 35, 38, 81
High Courts21 Dec 2006
Mosomat Rabiya Khatoon Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 12
High Courts21 Dec 2006Allowed
Safique and Others Vs Manas Kumar Mukherjee and Others
Patna High Court · (2007) 1 BLJR 539 : (2007) 1 PLJR 475
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts21 Dec 2006
Reserve Bank of India Vs Helios Finance and Investment Ltd.
Patna High Court · (2007) 1 PLJR 524 : (2008) 87 SCL 254
Reserve Bank of India Act, 1934 — Section 45K, 58B, 58C
High Courts20 Dec 2006
Malti Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 325
High Courts20 Dec 2006Allowed
Ram Saran Yadav Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 1
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 50
High Courts20 Dec 2006Allowed
Anita Kumari Vs The State of Bihar
Patna High Court · (2007) 1 BLJR 817
Essential Commodities Act, 1955 — Section 10, 3, 7