High Courts21 Mar 2006Allowed
Shree Narayan and Another Vs Mahendra Prasad Yadav and Others
Patna High Court · (2006) 2 PLJR 489
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 50 of 60
High Courts20 Mar 2006
Panchawati Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 278
High Courts10 Mar 2006Allowed
Asha Devi Vs Hari Lal Swarnkar
Patna High Court · (2006) 2 PLJR 370
Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28
High Courts10 Mar 2006
Shashi Bhushan Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 271
High Courts09 Mar 2006Allowed
Mani Roy Vs State of Bihar
Patna High Court · (2006) CriLJ 2300 : (2006) 2 PLJR 301
Bihar Control of Crimes Act, 1981 — Section 12(2), 17, 19, 21(1), 22Constitution of India, 1950 — Article 21, 22(5)
High Courts09 Mar 2006
Arjun Prasad Singh @ Arjun Mahto Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 288
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 193Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts09 Mar 2006Allowed
Budhan Thakur @ Mithilesh Thakur Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 287
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Mar 2006Allowed
Janardan Prasad Singh Vs Union of India (UOI) and Others
Patna High Court · (2006) 2 PLJR 289
Companies Act, 1956 — Section 166
High Courts09 Mar 2006Allowed
M/s Mithila Coal Industries Pvt. Ltd. Vs The Bharat Coking Coal Limited and Others
Patna High Court · (2006) 2 PLJR 200
High Courts08 Mar 2006Allowed
Ramchandra Mandal Vs Vaidyanath Khandelwal Patwa
Patna High Court · (2006) 2 PLJR 190
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 15
High Courts08 Mar 2006Allowed
Abhay Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 126
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 205, 323, 341, 448
High Courts08 Mar 2006
Sri Ramchandra Singh Vs The Union of India and Others
Patna High Court · (2006) 2 PLJR 274
High Courts08 Mar 2006
Akhilesh Sah Vs State of Bihar and Another
Patna High Court · (2006) 3 PLJR 105
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts08 Mar 2006Allowed
Mostt. Gayatri Devi and Others Vs Sri Kant Kumar and Another
Patna High Court · (2006) 2 PLJR 191
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Mar 2006Dismissed
Upendra Kumar Vs State of Bihar
Patna High Court · (2006) 3 PLJR 171
Criminal Procedure Code, 1973 (CrPC) — Section 164, 184, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 366, 366A
High Courts07 Mar 2006
Rajendra Saw Vs State and Others Pitamber Mishra Vs The Bihar State Religious Trust Board and Others
Patna High Court · (2006) 2 PLJR 273
Bihar Hindu Religious Trusts Act, 1950 — Section 83(3)
High Courts06 Mar 2006
Anjana Mishra and Another Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 15
High Courts06 Mar 2006
Vishnu Deo Rai Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 208
High Courts06 Mar 2006
Yadu Nandan Mahto Vs The Chairman and Others
Patna High Court · (2006) 2 PLJR 262
High Courts02 Mar 2006
Prakash Chandra Gupta Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 523