High Courts24 Mar 2006Dismissed
Vidya Devi @ Vidya Raman and Another Vs Shri Kishori Raman
Patna High Court · (2006) 2 PLJR 593
Hindu Marriage Act, 1955 — Section 25
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 49 of 60
High Courts24 Mar 2006Dismissed
The State of Bihar and Others Vs Usha Devi
Patna High Court · (2006) 2 PLJR 386
Constitution of India, 1950 — Article 14
High Courts24 Mar 2006Allowed
Kundan Kishore Vs Bihar Combined Entrance Competitive Examination Board and Another
Patna High Court · (2006) 2 PLJR 406
High Courts24 Mar 2006
Alok Anand and Others Vs The Union of India and Others
Patna High Court · (2006) 2 PLJR 395
Constitution of India, 1950 — Article 14, 16
High Courts24 Mar 2006Dismissed
Chamru Kumar (Dead) represented through Legal Heirs Vs Devendra Kumar Azad and Others
Patna High Court · (2006) 2 PLJR 428
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53, 53(2), 54
High Courts23 Mar 2006Dismissed
Kumari Neha Sinha and Others Vs The Speaker, Bihar Vidhan Sabha and Others
Patna High Court · (2006) 2 PLJR 279
High Courts23 Mar 2006Allowed
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 383
High Courts22 Mar 2006
Rajeshwar Ojha Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 453
High Courts22 Mar 2006Dismissed
Ranjit Agrawal @ Tinku Marwari and Others Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 381
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 147, 307, 337, 353, 379
High Courts22 Mar 2006Dismissed
Shyam Sundar Prasad Srivastava @ Madan Jee Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 350
Criminal Procedure Code, 1973 (CrPC) — Section 197(1), 202, 210, 410, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts22 Mar 2006Allowed
Smt. Savitri Pandey Vs Asharfi Rai and Others
Patna High Court · (2006) 2 PLJR 426
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Mar 2006Dismissed
Sanjay Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 238
Constitution of India, 1950 — Article 243D
High Courts22 Mar 2006Allowed
Smt. Ramayani Devi Vs State of Bihar
Patna High Court · (2006) 2 PLJR 357
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Mar 2006Allowed
Shila Devi and Another Vs Raghunath Thakur and Others
Patna High Court · (2006) 2 PLJR 548
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts22 Mar 2006Dismissed
Sharma Thakur and Others Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 208
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 498A
High Courts22 Mar 2006Allowed
Manju Kumari and Another Vs State of Bihar and Others
Patna High Court · (2006) CriLJ 3014 : (2006) 2 PLJR 549 : (2006) 4 RCR(Criminal) 660
Criminal Procedure Code, 1973 (CrPC) — Section 173, 94Drugs (Control) Act, 1950 — Section 13(1)Drugs and Cosmetics Act, 1940 — Section 13(1), 13G, 21, 22, 22(2)
High Courts22 Mar 2006Dismissed
Md. Fasihuddin Vs State of Bihar and Another
Patna High Court · (2006) 2 PLJR 405
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 329, 34
High Courts22 Mar 2006Allowed
Brajesh Singh @ Brajesh Kumar Singh Vs State of Bihar
Patna High Court · (2006) 2 PLJR 354
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 107, 201, 304B, 306, 34
High Courts22 Mar 2006Dismissed
Kamal Ahmad @ Sukhari and Others Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 358
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 295, 323, 34, 341, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(v)(x)(iv)
High Courts22 Mar 2006
Sampati Devi Vs Ganga Devi and Others
Patna High Court · (2006) 2 PLJR 485
Civil Procedure Code, 1908 (CPC) — Section 10, 11