High Courts23 Dec 2004Allowed
Paras Roy and Another Vs State of Bihar
Patna High Court · (2004) 12 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 1 of 61
High Courts22 Dec 2004
Shruti Enterprises Ltd. Vs State of Bihar and Others
Patna High Court · (2004) 12 PAT CK 0076
High Courts22 Dec 2004Allowed
Manoj Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 1047
Penal Code, 1860 (IPC) — Section 147, 302, 34
High Courts22 Dec 2004
Bir Bahadur Rai Vs State and Others
Patna High Court · (2005) 1 BLJR 326 : (2005) 2 PLJR 186
High Courts22 Dec 2004Dismissed
Bhuali Rai and Another Vs State of Bihar
Patna High Court · (2005) 1 BLJR 36 : (2005) 2 PLJR 281
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Dec 2004Dismissed
Rajesh Sah Vs The State of Bihar and Others
Patna High Court · (2005) 1 BLJR 80 : (2005) 4 PLJR 570
High Courts22 Dec 2004
Chandeshwar Prasad and Others Vs Smt. Sumitra Devi and Others
Patna High Court · (2004) 12 PAT CK 0004
High Courts21 Dec 2004Dismissed
Sarbjit Prasad Verma Vs The Chancellor of Universities of Bihar and Others
Patna High Court · (2005) 2 PLJR 57
Bihar State Universities Act, 1976 — Section 58, 58(3)
High Courts21 Dec 2004
Bindu Kumari and Others Vs State and Others
Patna High Court · (2005) 1 BLJR 156 : (2005) 1 PLJR 506
High Courts21 Dec 2004Allowed
Devi Dayal High School Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 209
High Courts21 Dec 2004
Vijay Prakash Vs The State of Bihar and Another
Patna High Court · (2004) 12 PAT CK 0047
High Courts21 Dec 2004Allowed
Md. Haidar and Others Vs State of Bihar
Patna High Court · (2005) CriLJ 1653 : (2005) 2 PLJR 323
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts21 Dec 2004Allowed
Binod Kumar @ Binod Kumar Sharma and Others Vs Chandrasekhar Rai and Others
Patna High Court · (2004) 12 PAT CK 0027
High Courts21 Dec 2004Dismissed
Uma Chaudhary Vs State of Bihar
Patna High Court · (2004) CriminalCC 870
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts21 Dec 2004Allowed
Sheo Narayan Mandal Vs Mangal Sah and Others
Patna High Court · (2004) 12 PAT CK 0006
High Courts20 Dec 2004
Gopal Pd. Vs State and Others
Patna High Court · (2005) 1 PLJR 479
Constitution of India, 1950 — Article 311
High Courts20 Dec 2004Allowed
Jagdish Sah Vs Smt. Kushma Devi and Others
Patna High Court · (2004) 3 BLJR 2348 : (2005) 1 PLJR 342
High Courts20 Dec 2004Allowed
Hari Shankar Shah Vs State of Bihar and Others
Patna High Court · (2005) 2 DMC 446 : (2005) 1 PLJR 577
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts17 Dec 2004
Umendra Tiwary Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 17
High Courts17 Dec 2004Dismissed
Syed Mohammad Jawaid Eqbal and Others Vs State of Bihar and Others
Patna High Court · (2004) 12 PAT CK 0049