High Courts13 Dec 2004Allowed

Sushila Devi Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 344 : (2006) 1 AIR KantR (NOC 155) 60 : (2005) 32 AIC 435 : (2005) AIHC 1514 : (2005) 53 (1) BLJR 677 : (2006) 1 AIRJhar R (NOC 299) 113 : (2006) ACJ 1999 : (2006) 2 AnWR 222

High Courts09 Dec 2004

Union of India (UOI) Vs Malti Kunwar

Patna High Court · (2005) ACJ 1883

Railway Claims Tribunal Act, 1987 — Section 23Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railways Act, 1989 — Section 123, 124A, 2(28), 2(29)