High Courts07 Dec 2004Dismissed
Md. Mumtaz Ahmad Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 265
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 4 of 61
High Courts07 Dec 2004
Joydeb Banerjee Vs Subodh Choudhury and Another
Patna High Court · (2005) 1 PLJR 440
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 115, 21Constitution of India, 1950 — Article 226
High Courts07 Dec 2004
Bhola Singh and Others Vs State of Bihar
Patna High Court · (2005) CriLJ 1149 : (2007) PLJR 862 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts07 Dec 2004
Bhupendra Kumar Dubey and Another Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 341
Constitution of India, 1950 — Article 16
High Courts07 Dec 2004Allowed
Kariman Prajapati @ Kariman Kumhar Vs Chhaichhu Mahto @ Chhachhu Matho and Others
Patna High Court · (2004) 3 BLJR 2262
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts07 Dec 2004
Prakash Chandra and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 339
High Courts07 Dec 2004
Baidyanath Singh @ Baijnath Singh and Another Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 283
High Courts06 Dec 2004Dismissed
Shailendra Singh @ Shailendra Kumar Vs The State of Bihar
Patna High Court · (2004) PLJR 983
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 341Penal Code, 1860 (IPC) — Section 302, 307, 34, 341
High Courts06 Dec 2004Dismissed
Mahfooz Ahmed @ Mahfooz Alam Vs State of Bihar and Another
Patna High Court · (2004) 12 PAT CK 0063
High Courts06 Dec 2004Dismissed
Jaiya Rai and Others Vs State of Bihar
Patna High Court · (2004) 3 BLJR 2254
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts06 Dec 2004Allowed
Ranjay Kumar Choudhary and Another Vs The State of Bihar
Patna High Court · (2005) CriLJ 1182 : (2005) 1 PLJR 277
Penal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts06 Dec 2004Dismissed
Rama Shankar Tiwary Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 507
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396
High Courts06 Dec 2004Dismissed
Jaiya Rai and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 957
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts03 Dec 2004Allowed
Prem Ram and Others Vs State of Bihar and Others
Patna High Court · (2004) 12 PAT CK 0054
High Courts03 Dec 2004Allowed
Ram Dayaloo Sharma Vs State and Others
Patna High Court · (2004) 3 BLJR 2252 : (2005) 105 FLR 213
High Courts03 Dec 2004Allowed
Shashi Kant Paswan Vs State and Others
Patna High Court · (2004) 3 BLJR 2349 : (2005) 1 PLJR 475
High Courts02 Dec 2004
Shivashray Choudhary Vs Most. Jagotarini Devi and Others
Patna High Court · (2005) 1 PLJR 478
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Dec 2004Allowed
Bouku Mandal and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 857
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 116(3)Penal Code, 1860 (IPC) — Section 149, 302
High Courts02 Dec 2004Dismissed
Rekha Rai and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2229
High Courts02 Dec 2004Dismissed
Md. Misbahuddin Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2005) 1 PLJR 125
Bihar Agricultural Produce Markets Rules, 1975 — Rule 129