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Patna High Court judgments, 2004

1,217 judgments · page 6 of 61

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High Courts25 Nov 2004

Basudeo Narain Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2199 : (2005) 1 PLJR 107

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High Courts25 Nov 2004Dismissed

Sanjay Kumar and Another Vs The State of Bihar

Patna High Court · (2005) 1 BLJR 150 : (2005) 1 PLJR 492

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High Courts25 Nov 2004Dismissed

Vishwanath Kumar Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 143

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High Courts25 Nov 2004Dismissed

Bihari Paswan Vs State of Bihar and Others

Patna High Court · (2005) 1 BLJR 132 : (2005) 1 PLJR 98

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High Courts24 Nov 2004Allowed

Kiul Badua Chandan Command Area Development Agency and Others Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 501

Consumer Protection Act, 1986 — Section 2(1)(o), 2(b)(c)(d), 3(c)
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High Courts24 Nov 2004Allowed

Arun Kumar Agrawal Vs Bihar State Food and Civil Supply Corporation and Others

Patna High Court · (2004) 11 PAT CK 0062

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High Courts24 Nov 2004Dismissed

Hod Sanwata Legchar Semlet (Hor Samaj and Sanskritik Samiti) and Others Vs The State of Bihar and Others

Patna High Court · (2004) 11 PAT CK 0052

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High Courts24 Nov 2004Dismissed

Gyan Murti Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2251 : (2005) 1 PLJR 122

Bihar State Universities Act, 1976 — Section 21(2)
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High Courts24 Nov 2004Allowed

Pachkauri Ram Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2226 : (2005) 1 PLJR 120

Bihar Finance Rules, 1981 — Rule 74Bihar Service Code, 1952 — Rule 58
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High Courts24 Nov 2004

State of Bihar Vs Kishore Kumar Rai

Patna High Court · (2004) 11 PAT CK 0036

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High Courts24 Nov 2004Allowed

Nand Kumar Giri and Another etc. Vs State of Bihar

Patna High Court · (2005) CriLJ 1192 : (2005) 2 PLJR 270

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 34, 420
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High Courts24 Nov 2004Allowed

Dilip Kumar Bhattacharya and Others Vs State of Bihar and Others

Patna High Court · (2004) 11 PAT CK 0025

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High Courts24 Nov 2004

Laisangthem Sanathomba Singh Vs The State of Bihar and Another

Patna High Court · (2005) 2 PLJR 742

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 61, 63
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High Courts24 Nov 2004

Bihar State Pollution Control Board and Another Vs Hiranand Stone Works and Others

Patna High Court · (2004) 11 PAT CK 0013

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High Courts24 Nov 2004Allowed

Sri Kant Sharma Vs State of Bihar and Others

Patna High Court · (2005) 1 PLJR 558

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High Courts24 Nov 2004Allowed

Anil Kumar George and Another Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2062 : (2005) 1 PLJR 46

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High Courts24 Nov 2004Allowed

M/S Samrat Laboratories Industrial Area Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 29

Bihar and Orissa Excise Act, 1915 — Section 90
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High Courts23 Nov 2004Dismissed

Dinesh Rajak Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 8

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High Courts23 Nov 2004Allowed

Uday Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2004) 11 PAT CK 0059

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High Courts23 Nov 2004Allowed

Birendra Singh "Prabhakar" Vs State of Bihar and Others

Patna High Court · (2004) 11 PAT CK 0045

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