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Patna High Court judgments, 2004

1,217 judgments · page 7 of 61

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High Courts23 Nov 2004Dismissed

Durga Hotel Complex Vs The Reserve Bank of India and Others

Patna High Court · AIR 2005 Patna 126 : (2005) 1 PLJR 51

Banking Regulation Act, 1949 — Section 35ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 2, 31
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High Courts23 Nov 2004

Jay Prakash Paswan Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2266 : (2005) 1 PLJR 81

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High Courts23 Nov 2004Allowed

M/s Gaya Coke Company Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 108

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High Courts22 Nov 2004

Jaganath Roy and Others Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2246 : (2005) 1 PLJR 87

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High Courts22 Nov 2004Dismissed

Awadh Bihari Singh Vs State and Others

Patna High Court · (2005) 1 BLJR 231 : (2005) 1 PLJR 549

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High Courts22 Nov 2004

Ram Naresh Singh Vs State of Bihar and Others

Patna High Court · (2005) 1 PLJR 99

Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 151
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High Courts16 Nov 2004Dismissed

Dileshwar Pd. Singh @ Hitter Vs State of Bihar

Patna High Court · (2005) 1 BLJR 107

Penal Code, 1860 (IPC) — Section 395
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High Courts14 Nov 2004Allowed

Gopal Prasad @ Gopal Sao and Others Vs State of Bihar

Patna High Court · (2004) 11 PAT CK 0014

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High Courts11 Nov 2004Dismissed

Arvind Kumar Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 487

Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 12, 18, 19Telegraph Act, 1885 — Section 10, 17
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High Courts11 Nov 2004Allowed

Mostt. Snehlata Prasad Vs The Chairman, B.S.E.B. and Others

Patna High Court · (2005) 1 PLJR 21

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High Courts11 Nov 2004

State of Bihar Vs Chunna Rajak and Others Prabhe Yadav Vs The State of Bihar

Patna High Court · (2005) 1 PLJR 357

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 391Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 201
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High Courts10 Nov 2004Dismissed

Birendra Sahani Vs The State of Bihar

Patna High Court · (2006) 2 PLJR 256

Criminal Procedure Code, 1973 (CrPC) — Section 207
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High Courts10 Nov 2004

Raghav Rai Vs The State of Bihar and Others

Patna High Court · (2005) 1 PLJR 317

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High Courts10 Nov 2004Dismissed

Suresh Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2004) 11 PAT CK 0058

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High Courts10 Nov 2004Allowed

Gajendra Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2127 : (2005) 1 PLJR 313

Bihar Panchayat Raj Act, 1993 — Section 44(3)
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High Courts10 Nov 2004Dismissed

Raj Narayan Prasad Vs State of Bihar and Others

Patna High Court · (2004) 3 BLJR 2196 : (2005) 1 PLJR 121

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High Courts10 Nov 2004Allowed

Madan Thakur Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 11

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High Courts09 Nov 2004Dismissed

Shayamlal Rajak @ Shyamlal and Another Vs The State of Bihar and Another

Patna High Court · (2005) 1 PLJR 576

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
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High Courts09 Nov 2004

Brij Mohan Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 215

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High Courts09 Nov 2004Allowed

Md. Yunus Vs The State of Bihar and Another

Patna High Court · (2005) 4 PLJR 546

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