High Courts15 Oct 2004
Shardendu Bhushan and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2318 : (2004) 4 PLJR 871
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 9 of 61
High Courts15 Oct 2004
Asha Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 10 PAT CK 0026
High Courts15 Oct 2004Allowed
Radha Govind Singh Nagesh and Others Vs Md. Anjar and Others
Patna High Court · (2004) 10 PAT CK 0024
High Courts15 Oct 2004
Shyam Dulari Devi Vs The Principal, Consolidation Training Institute and Others
Patna High Court · (2005) 1 PLJR 319
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(B), 2(4), 35Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 34, 37, 39, 40
High Courts14 Oct 2004Allowed
Ajay Kumar Pandey @ Jhajhu Pandey Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 545
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302, 307, 34, 395
High Courts14 Oct 2004Allowed
Anil Kumar Roy Sharma Vs State and Others
Patna High Court · (2004) 10 PAT CK 0027
High Courts14 Oct 2004Allowed
Dinkar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 73
High Courts14 Oct 2004Dismissed
Bhagat Jha and Others Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 161Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts13 Oct 2004
Bal Kumar Bhagat and Another Vs State of Bihar
Patna High Court · (2005) 2 DMC 378
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 32(2)Penal Code, 1860 (IPC) — Section 120B, 149, 302, 34
High Courts12 Oct 2004Dismissed
Bihar State Co-operative Bank Ltd. and Another Vs Shri Nareshwar Prasad
Patna High Court · (2004) 10 PAT CK 0023
High Courts12 Oct 2004Allowed
Bishwambhar Prasad Srivastava Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 37
High Courts12 Oct 2004Dismissed
Devendra Paswan and Others Vs State of Bihar
Patna High Court · (2004) 3 PLJR 489
Penal Code, 1860 (IPC) — Section 147, 148, 304, 323
High Courts11 Oct 2004Dismissed
Lakhan Lal Giri Goswamy Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 84
High Courts11 Oct 2004Dismissed
National Insurance Company Ltd. Vs Smt. Girja Devi and Others
Patna High Court · (2004) 4 PLJR 807
High Courts08 Oct 2004Allowed
Hajari Pasi Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 539
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts08 Oct 2004Dismissed
Lalit Kumar Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 836
High Courts08 Oct 2004
Kailash Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 809
Constitution of India, 1950 — Article 311(2)
High Courts08 Oct 2004Allowed
Muneshwar Mahto Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 93
High Courts07 Oct 2004Dismissed
Mastan Khan Vs Mohammad Islam
Patna High Court · (2005) 1 PLJR 529
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(f)