High Courts04 Oct 2004Dismissed
Lalmuni Devi and Others Vs Jagdish Tiwary and Others
Patna High Court · (2004) 10 PAT CK 0034
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 11 of 61
High Courts04 Oct 2004Dismissed
Managing Director, Food Corporation of India and Others Vs Ranjit Kumar
Patna High Court · (2004) 10 PAT CK 0033
High Courts04 Oct 2004
Bhagwan Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 10 PAT CK 0021
High Courts01 Oct 2004Allowed
Kailash Satyarthi @ Kailash and Another Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 792
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 409, 417, 420, 465
High Courts30 Sept 2004
Most. Sheo Kumari Devi Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 509
Bihar Pension Rules, 1950 — Rule 108, 45(a)
High Courts30 Sept 2004
Mohammad Usman Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 674
High Courts30 Sept 2004
Brijesh Roy Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 169
High Courts30 Sept 2004
Mostt. Phulwati Devi and Others Vs Md. Aslam and Another
Patna High Court · (2004) 4 PLJR 562
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 6 Rule 16, Order 7 Rule 11, Order 9 Rule 13
High Courts30 Sept 2004
Engineers Syndicate Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 549
Arbitration Act, 1940 — Section 16, 16(1), 20, 22, 30Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Sept 2004Allowed
Dr. Satya Bardhan Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 683
High Courts30 Sept 2004Allowed
Sadanand Yadav and Another Vs The State of Bihar
Patna High Court · (2005) 4 PLJR 582
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts30 Sept 2004Allowed
Satyendra Singh Vs The Accountant General, Bihar, Patna, and Others
Patna High Court · (2005) 1 PLJR 91
High Courts30 Sept 2004Dismissed
Shyam Shankar Jha Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2005) 1 PLJR 48
High Courts30 Sept 2004
Mahesh Prasad Vs State of Bihar and Another
Patna High Court · (2004) 3 BLJR 1952
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts29 Sept 2004Dismissed
Julum Sah @ Julum Sah Gond Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 529
Benami Transactions (Prohibition) Act, 1988 — Section 5(2)
High Courts29 Sept 2004Allowed
M/s Exide Industries Ltd. and Another Vs The State of Bihar and Another
Patna High Court · (2005) 1 PLJR 505
Penal Code, 1860 (IPC) — Section 420, 463
High Courts29 Sept 2004Dismissed
Lala Thakur Vs The State of Bihar
Patna High Court · (2005) 2 RCR(Criminal) 512
High Courts29 Sept 2004Allowed
Bijendra Chaudhary and Others Vs State of Bihar
Patna High Court · (2005) 2 PLJR 392
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts29 Sept 2004Dismissed
Anil Kr. Saha Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 838
Bihar Agricultural Produce Markets Rules, 1975 — Rule 3(ii), 4
High Courts28 Sept 2004Dismissed
Uday Bhanu Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 406
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 323, 337, 34, 341, 427