High Courts23 Sept 2004Dismissed
Ganga Devi and Another Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 690
Bihar State Housing Board Act, 1982 — Section 78, 78(2)
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 13 of 61
High Courts23 Sept 2004Allowed
Veena Kumari Vs Srikant @ Sanjay
Patna High Court · (2004) 3 BLJR 1820 : (2004) 4 PLJR 533
Hindu Marriage Act, 1955 — Section 13, 24
High Courts23 Sept 2004
Uma Sharan Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1854 : (2005) 104 FLR 712
Bihar Pension Rules, 1950 — Rule 43B
High Courts23 Sept 2004Allowed
Jitendra Kumar Vs State and Others
Patna High Court · (2005) 1 PLJR 110
High Courts22 Sept 2004Allowed
Abdul Hakim Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 508
High Courts22 Sept 2004Dismissed
Baso Prasad and Others Vs The State of Bihar
Patna High Court · (2005) 1 PLJR 458
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Sept 2004Allowed
Deo Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1848 : (2005) 104 FLR 399 : (2004) 4 PLJR 526
Bihar Service Code, 1952 — Rule 78
High Courts22 Sept 2004Allowed
Janaki Sarkar Vs State and Others
Patna High Court · (2005) 1 PLJR 356
High Courts22 Sept 2004Allowed
Paramhans Rai @ Prabhans Rai and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1813 : (2004) 4 PLJR 688
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts22 Sept 2004Dismissed
Ram Prakash Thakur Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1818 : (2004) 4 PLJR 577
Bihar Panchayat Election Rules, 1995 — Rule 112
High Courts22 Sept 2004Dismissed
Devender Yadav Vs The State of Bihar and Others
Patna High Court · (2004) 09 PAT CK 0042
High Courts22 Sept 2004Allowed
Rajesh Bhatia Vs Industrial Development Bank of India and Others
Patna High Court · (2004) 4 PLJR 524
High Courts22 Sept 2004Dismissed
Dilip Kumar Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 783
Essential Commodities Act, 1955 — Section 3, 7
High Courts21 Sept 2004Dismissed
Mainul Mian Vs State of Bihar
Patna High Court · (2004) 4 PLJR 638
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts21 Sept 2004Dismissed
Uday Kumar Sinha Vs The Canara Bank and Others
Patna High Court · (2004) 4 PLJR 275
Constitution of India, 1950 — Article 226, 311(2)
High Courts21 Sept 2004Allowed
Dr. Bal Krishna Prasad Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 219
Penal Code, 1860 (IPC) — Section 500, 504
High Courts21 Sept 2004Allowed
Anil Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 175
High Courts21 Sept 2004Allowed
Patliputra Builders Pvt. Ltd. and Another Vs The State of Bihar and Another
Patna High Court · (2005) 1 PLJR 89
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts21 Sept 2004Allowed
Bharti Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 653
High Courts21 Sept 2004Allowed
Rajesh Ranjan alias Pappu Yadav Vs State of Bihar
Patna High Court · (2004) 09 PAT CK 0050