High Courts22 Dec 1961Dismissed
Janki Mohan and Another Vs Dr. S. Samaddar and Others
Patna High Court · AIR 1962 Patna 403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 97, 151
COURT ARCHIVE
Patna High Court judgments, 1961
127 judgments · page 1 of 7
High Courts22 Dec 1961
Muneshwar Pandey and Others Vs Khagesh Pandey
Patna High Court · (1963) CriLJ 555
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts21 Dec 1961Dismissed
Harihar Mandar Vs State of Bihar and Another
Patna High Court · AIR 1963 Patna 139
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 4, 40, 41
High Courts21 Dec 1961Allowed
Ramekbal Singh and Others Vs Harihar Singh and Others
Patna High Court · AIR 1962 Patna 343
Bihar Dowry Restraint Act, 1950 — Section 2(1), 3, 4Contract Act, 1872 — Section 23
High Courts21 Dec 1961
Mahabir Prasad Mawandia Vs Satyanarain Kotriwala
Patna High Court · AIR 1963 Patna 131
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 41 Rule 1Contract Act, 1872 — Section 196, 230, 62, 70Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts21 Dec 1961
BIHAR STATE CO-OPERATIVE BANK LTD. Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1963) 47 ITR 607
Income Tax Act, 1961 — Section 12, 60, 66(1)
High Courts15 Dec 1961
Shri Krishna Misser Vs Sk. Md. Yusuf and Others
Patna High Court · AIR 1962 Patna 254
Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
High Courts15 Dec 1961
Shah Md. Yunus Vs Bajrang Mahto and Others
Patna High Court · AIR 1962 Patna 352
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1)
High Courts08 Dec 1961Allowed
Prithvi Bhagat and Another Vs Birju Sada
Patna High Court · AIR 1962 Patna 316
Criminal Procedure Code, 1898 (CrPC) — Section 203, 345, 369, 403Penal Code, 1860 (IPC) — Section 323
High Courts29 Nov 1961Dismissed
Abdul Sattar Vs Mohammad Zahoor
Patna High Court · AIR 1962 Patna 300
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts28 Nov 1961Partly Allowed
Sabitri Debi Vs Gaitri Debi
Patna High Court · AIR 1962 Patna 195
Arbitration Act, 1940 — Section 15, 30
High Courts28 Nov 1961Allowed
Raghunath Prasad Choudhary Vs Gyani Rai and Another
Patna High Court · AIR 1962 Patna 177
Transfer of Property Act, 1882 — Section 91
High Courts23 Nov 1961Dismissed
Rajballam Lal and Another Vs Ram Autar Rout
Patna High Court · AIR 1962 Patna 203
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 7, 35Transfer of Property Act, 1882 — Section 76, 83, 84
High Courts21 Nov 1961Dismissed
Ganesh Sonar Vs Purnendu Narayan Singha and Others
Patna High Court · AIR 1962 Patna 201
Transfer of Property Act, 1882 — Section 106, 111, 14, 40
High Courts20 Nov 1961
MESSRS. DEHRI ROHTAS LIGHT RAILWAY CO. LTD. Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1962) 46 ITR 533
Income Tax Act, 1961 — Section 10(2), 10(2)(v), 66(1)
High Courts14 Nov 1961Allowed
Ramsewak Mishra and Another Vs Mt. Deorati Kuer and Others
Patna High Court · AIR 1962 Patna 178
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4
High Courts14 Nov 1961Dismissed
Shamsuddin Waezuddin Vs Union of India (UOI)
Patna High Court · AIR 1962 Patna 180
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Nov 1961Dismissed
Sheo Kumar Dubey Vs Smt. Sudama Devi and Another
Patna High Court · AIR 1962 Patna 125
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 13(1), 19(1), 19(5)
High Courts08 Nov 1961Dismissed
Bhrigurashram Missir and Another Vs Surendra Nath Mitra and Another
Patna High Court · AIR 1962 Patna 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 11Limitation Act, 1908 — Article 11, 142, 144
High Courts06 Nov 1961Allowed
Bansidhar Pandey Vs Masudan Singh and Others
Patna High Court · AIR 1962 Patna 191
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1