High Courts23 Dec 2013Allowed
Birendra Sahu Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 57
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 1 of 57
High Courts20 Dec 2013Partly Allowed
Bihar Pradesh Jan Bitran Pranali Dukandar Sangh Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 443
High Courts20 Dec 2013Allowed
NTPC Super Thermal Power Project (NTPC Ltd.), Kahalgaon, Vs M/S Dip Narayan Roy and Company
Patna High Court · (2014) 2 BBCJ 194 : (2014) 1 BLJud 142
High Courts20 Dec 2013Dismissed
Employees'' State Insurance Corporation and Others Vs Tubex India Pvt. Ltd.
Patna High Court · (2014) 141 FLR 358
High Courts19 Dec 2013
Awadh Kishor Yadav Vs The South Bihar Power Distribution Company Ltd. and Others
Patna High Court · (2014) 1 PLJR 203
High Courts17 Dec 2013Dismissed
Amar Jyoti Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 193 : (2014) 1 BLJud 140
High Courts17 Dec 2013Allowed
Anil Kumar Vs Ram Autar Modi
Patna High Court · (2014) 2 BBCJ 131 : (2014) 1 BLJud 127
High Courts16 Dec 2013Disposed Off
Basant Mandal Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 578
High Courts16 Dec 2013Allowed
Santosh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 46
High Courts16 Dec 2013Dismissed
Harendra Pratap Singh Vs Nitish Kumar
Patna High Court · (2014) 2 PLJR 494
High Courts16 Dec 2013Allowed
Julekha Khatoon Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 235
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 319(1), 319(4)(a)Penal Code, 1860 (IPC) — Section 34, 366A
High Courts13 Dec 2013Allowed
Tiro Sahni Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 127 : (2014) 1 BLJud 132
High Courts13 Dec 2013Disposed Off
Lal Badan Kuer Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 199 : (2014) 1 BLJud 147
High Courts13 Dec 2013Dismissed
Prabhat Kumar Vs Bihar Staff Selection Commission
Patna High Court · (2014) 1 BBCJ 62
High Courts13 Dec 2013Disposed Off
Manager Prasad Vs The Bihar State Election Commission
Patna High Court · AIR 2014 Patna 111
High Courts13 Dec 2013Allowed
Shankar Choudhary Vs State of Bihar
Patna High Court · (2014) 2 DMC 237
High Courts13 Dec 2013Partly Allowed
Dhirendra Kumar Mandal Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(B), 34, 489A, 489B, 489C
High Courts12 Dec 2013Allowed
Jagbandhu Bin, Swaminath Bin and Ramakant Bin Vs The State of Bihar
Patna High Court · (2014) 2 DMC 460
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 201, 304B, 34