High Courts10 Dec 2013Dismissed
Faiyaz Ahmed Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 1 : (2014) 1 BLJud 335
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 3 of 57
High Courts10 Dec 2013Disposed Off
Akhilesh Kumar Singh Vs State of Bihar
Patna High Court · (2014) 1 BLJud 167
High Courts10 Dec 2013Allowed
Chabila Mahto and Others Vs The State of Bihar
Patna High Court · (2014) CriLJ 987 : (2014) 2 RCR(Criminal) 932
High Courts10 Dec 2013Allowed
Raja Devi and Others Vs Parbhawati Devi and Others
Patna High Court · (2013) 12 PAT CK 0063
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(9), 4(b), 4(c)
High Courts10 Dec 2013Allowed
Bishwanath Jha and Others Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0049
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts10 Dec 2013Dismissed
Vishwanath Sharma Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 232
Constitution of India, 1950 — Article 226
High Courts10 Dec 2013Allowed
Dhaneshwar Singh Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0013
Penal Code, 1860 (IPC) — Section 304B
High Courts10 Dec 2013Allowed
M/s. Asterisk Home Pvt. Ltd. and Another Vs The State of Bihar
Patna High Court · AIR 2014 Patna 19 : (2014) 1 PLJR 197
Bihar Municipal Act, 2007 — Section 313, 315, 319Constitution of India, 1950 — Article 300A
High Courts09 Dec 2013Disposed Off
Asfaque Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 302 : (2014) 1 BLJud 311
High Courts09 Dec 2013Disposed Off
Lalpari Devi Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 122
High Courts09 Dec 2013Dismissed
Shakti Mohan Lal Mallik Vs Chairman and Managing Director, Bank of India Head Office and Others
Patna High Court · (2013) 12 PAT CK 0062
Constitution of India, 1950 — Article 226
High Courts09 Dec 2013Allowed
Dodi Mahto and Others Vs The State of Bihar and Ramdhani Manjhi
Patna High Court · (2014) CriLJ 977
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147
High Courts09 Dec 2013Disposed Off
Ramkrit Ram Vs The State Bank of India
Patna High Court · (2014) 1 PLJR 345
High Courts09 Dec 2013Dismissed
Pramod Prasad, Nand Keshar Mahto @ Naneshar Mahto and Ushna Devi Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0042
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34, 448
High Courts09 Dec 2013Dismissed
Jahana Khatoon Vs The State of Bihar and Others
Patna High Court · (2013) 12 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 8
High Courts09 Dec 2013Allowed
Pawan Kumar and Vijay Kumar Vs The State of Bihar and Rajmangal Singh
Patna High Court · (2014) 1 PLJR 237
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts09 Dec 2013Partly Allowed
Kailash Nath Gupta Vs State of Bihar
Patna High Court · (2013) 12 PAT CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 415, 420, 468, 471
High Courts06 Dec 2013Allowed
Lakhi Prasad Saraf Vs State of Bihar
Patna High Court · (2014) 1 BLJud 161
High Courts06 Dec 2013Dismissed
Nahida Anjum and Others Vs Anil Kumar Singh, Abdul Khalique, Divisional Manager the Oriental Insurance Company Ltd. and Divisional Manager the National Insurance Company Ltd.
Patna High Court · (2013) 12 PAT CK 0067
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts06 Dec 2013
Ramjee Sharma Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 686