High Courts06 Dec 2013Allowed
Gopal Singh, Surendra Singh, Sanjay Singh and Parsuram Singh Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0045
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 307
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 4 of 57
High Courts06 Dec 2013Allowed
Bishwanath Thakur Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts06 Dec 2013Allowed
Md. Kamarudin, Md. Nasaruddin, Aiyasha Khatoon and Rukhsana Khatoon Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0028
Penal Code, 1860 (IPC) — Section 304(B)
High Courts06 Dec 2013Allowed
Bhikhari Kuwar Vs State of Bihar
Patna High Court · (2013) 12 PAT CK 0026
Penal Code, 1860 (IPC) — Section 376
High Courts06 Dec 2013
Sri Krishna Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 593
High Courts06 Dec 2013Dismissed
Ram Bali Yadav, Jhonti Yadav, Bhaglu Yadav (Dead) and Kanhai @ Kanhaiya Yadav Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0008
Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts06 Dec 2013Dismissed
Sia Ram Rai Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0007
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324
High Courts06 Dec 2013Dismissed
Sheonandan Yadav and Others Vs State of Bihar
Patna High Court · (2013) 12 PAT CK 0003
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 307, 324
High Courts06 Dec 2013Allowed
Nakul Yadav Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0002
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
High Courts05 Dec 2013Allowed
Sukai Mallah, Baijnath Mallah and Meghu Chamar @ Ram @ Megha Chamar Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 395
High Courts05 Dec 2013Allowed
Shankar Sah, Sudhir Sah, Khemraj Sah and Malti Devi Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 120B, 201, 302, 306
High Courts05 Dec 2013Allowed
Sanjay Kumar Panjikar Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313(1)(b)Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 2013Dismissed
Kaila Mandal @ Sunil Kumar Mandal Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0029
Penal Code, 1860 (IPC) — Section 307, 324, 452
High Courts05 Dec 2013Allowed
Baleshwar Rai, Bhola Rai, Udai Rai and Bhalu Rai (Bhullu Rai) Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0015
Penal Code, 1860 (IPC) — Section 307, 34, 448
High Courts05 Dec 2013Allowed
Arbind Kumar Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 239
High Courts05 Dec 2013Allowed
Pradeep Sah @ Pradeep Kumar Sah Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Dec 2013Allowed
Lakhan Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0005
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 34
High Courts05 Dec 2013Allowed
Sahtu Sao, Jitendra and Shyam Babu Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0001
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts04 Dec 2013Dismissed
Sunaina Devi Vs Ram Narayan Prasad and Others
Patna High Court · (2013) 12 PAT CK 0018
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 100