High Courts04 Dec 2013Dismissed
Basiruddin and Others Vs Bibi Khalique Khatoon and Others
Patna High Court · (2013) 12 PAT CK 0017
Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 5 of 57
High Courts04 Dec 2013Allowed
Malti Devi and Others Vs Rameshwar Singh and Others
Patna High Court · (2013) 12 PAT CK 0010
Benami Transactions (Prohibition) Act, 1988 — Section 3(1), 3(2)(a), 4, 4(3)(a)(b)
High Courts03 Dec 2013Dismissed
Sri Ram Tiwary Vs The State of Bihar and Others
Patna High Court · (2013) 12 PAT CK 0051
Bihar State Housing Board Act, 1982 — Section 60
High Courts03 Dec 2013Allowed
The State of Bihar Vs Jayant Singh and Another
Patna High Court · (2014) 1 PLJR 555
Transfer of Property Act, 1882 — Section 106, 107
High Courts03 Dec 2013Dismissed
Janki Devi and Others Vs The State of Bihar and Others
Patna High Court · (2013) 12 PAT CK 0037
Constitution of India, 1950 — Article 226
High Courts03 Dec 2013Allowed
Krishan Kumar Ghosh and Others Vs Smt. Girija Devi and Another
Patna High Court · (2013) 12 PAT CK 0033
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Dec 2013Dismissed
Asha Devi and Others Vs Rama Nand Singh
Patna High Court · AIR 2014 Patna 25
High Courts02 Dec 2013Dismissed
Nanki Bhagat and Others Vs State of Bihar
Patna High Court · (2014) CriLJ 957
High Courts02 Dec 2013Partly Allowed
Rajeshwar Prasad Singh and Raghuvir Prasad Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2014) 140 FLR 1107
Constitution of India, 1950 — Article 226
High Courts02 Dec 2013Allowed
Sk. Jamshid Alam @ Md. Jamshed @ Udhwa and Lakshmeshwar Singh Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 34, 342, 376, 379
High Courts02 Dec 2013Disposed Off
Photo Zone Vs The Bihar State Power (Holding) Company Limited
Patna High Court · (2014) 2 PLJR 344
High Courts29 Nov 2013Disposed Off
Sanjay Kumar Modi Vs State Of Bihar
Patna High Court · (2013) 4 BBCJ 595
High Courts29 Nov 2013Dismissed
Nathuni Singh Vs State of Bihar and Others
Patna High Court · (2013) 11 PAT CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Evidence Act, 1872 — Section 134
High Courts29 Nov 2013Allowed
Arundhati Dutta Vs Sri Pinaki Ranjan Dutta
Patna High Court · (2013) 11 PAT CK 0015
Civil Procedure Code, 1908 (CPC) — Section 107(2)Hindu Marriage Act, 1955 — Section 13, 13(B)Penal Code, 1860 (IPC) — Section 498A
High Courts28 Nov 2013Allowed
Renu Kumari Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 52 : (2014) 2 BLJud 119
High Courts28 Nov 2013Allowed
Bharat Sao Vs The State of Bihar, Hari Prasad Yadav, Lallan Yadav and Shankardeo Yadav
Patna High Court · (2013) 11 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 401, 403Penal Code, 1860 (IPC) — Section 395
High Courts28 Nov 2013Dismissed
Chandrika Singh and Others Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0023
Penal Code, 1860 (IPC) — Section 149, 307, 323, 326
High Courts28 Nov 2013Dismissed
Ranjan Kumar Mahto Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 306, 498A
High Courts28 Nov 2013Dismissed
Bhikhari Rai Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0016
Penal Code, 1860 (IPC) — Section 376