High Courts22 Nov 2013Dismissed
Arjun Pd. Verma Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 264
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 7 of 57
High Courts22 Nov 2013Partly Allowed
Pawan Kumar Yadav Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(b), 314, 342Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Nov 2013Disposed Off
Bihar State Financial Corporation and Branch Manager, Bihar State Financial Corporation Vs M/s. Empire Furniture
Patna High Court · (2013) 11 PAT CK 0029
High Courts22 Nov 2013Dismissed
The Branch Manager, United India Insurance Co. Ltd. Vs Jehal Sao and Others
Patna High Court · (2014) 2 ACC 83
Motor Vehicles Act, 1988 — Section 173
High Courts22 Nov 2013Dismissed
Ram Sewak Sharma Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0017
High Courts22 Nov 2013
Ram Ekbal Rai Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 219
High Courts22 Nov 2013Allowed
Chhedi Sah, Vikram Sah and Viveka Sah Vs Bhatu Sah and Others
Patna High Court · (2013) 11 PAT CK 0006
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts21 Nov 2013Allowed
In the Matter of Late Smt. Satya Choudhary (In The Goods of)
Patna High Court · (2014) 1 BLJud 9
High Courts21 Nov 2013Allowed
Suraj Singh Vs Bihar State Electricity Board
Patna High Court · (2014) 1 BLJud 49
High Courts21 Nov 2013Allowed
Babalu @ Rakesh Singh Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0035
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Nov 2013Allowed
In Re: Late Nitai Chand Ghosh; Gautam Ghosh
Patna High Court · (2013) 11 PAT CK 0031
Succession Act, 1925 — Section 273, 276
High Courts21 Nov 2013Allowed
In Re: Late Smt. Satya Choudhary; Smt. Sushma Kumari
Patna High Court · (2013) 11 PAT CK 0014
Succession Act, 1925 — Section 276
High Courts19 Nov 2013
R.K. Narayan @ Rajendra Kishore Narayan Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 528
High Courts19 Nov 2013
Nitin Sagar and Others Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 231
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts19 Nov 2013Allowed
Shambhu Nath Singh Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 841
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34, 379, 409, 420
High Courts18 Nov 2013Allowed
The State of Bihar Vs M/s. Singh Construction
Patna High Court · (2014) 1 BBCJ 124
High Courts18 Nov 2013Dismissed
Prabhakar Mahto Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 158
High Courts14 Nov 2013Dismissed
Sanjula Mishra Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 461 : (2014) 1 BLJud 57
High Courts14 Nov 2013Allowed
Md. Asim and Others Vs Sri Ram Khelawan Yadav and Others
Patna High Court · (2014) 2 PLJR 336
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 54