High Courts01 Nov 2013Disposed Off
M/s. Nutan Plastic Works Vs The Bihar State Power (Holding) Company Limited and Others
Patna High Court · (2014) 2 PLJR 194
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 9 of 57
High Courts01 Nov 2013Dismissed
Md. Sabir Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0012
Penal Code, 1860 (IPC) — Section 395, 412
High Courts31 Oct 2013
Pradeep Narayan Jha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 614
High Courts30 Oct 2013Disposed Off
Jay Prakash Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 475
High Courts30 Oct 2013Allowed
Laliteshwar Pd. Verma Vs Girish Nandan Pd Verma
Patna High Court · (2014) 2 BBCJ 15
High Courts30 Oct 2013Allowed
Subodh Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(2), 203
High Courts30 Oct 2013
Md. Irfanullah Vs Shahla Jawaid
Patna High Court · (2013) 10 PAT CK 0022
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Special Marriage Act, 1954 — Section 13, 22
High Courts29 Oct 2013Dismissed
Smt. Jeewa Devi and Others Vs Kumhaiya Devi and Others
Patna High Court · (2013) 10 PAT CK 0038
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Oct 2013Dismissed
Shree Narayan Ojha and Another Vs Fulsawaro Devi and Another
Patna High Court · (2013) 10 PAT CK 0037
Transfer of Property Act, 1882 — Section 83
High Courts29 Oct 2013Dismissed
Lali Devi and Others Vs Tilak Sao and Others
Patna High Court · (2013) 10 PAT CK 0036
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts29 Oct 2013Allowed
Chandeshwar Prasad Sinha Vs Lalita Narayan Mithila University and Others
Patna High Court · (2014) 1 LLJ 475
Constitution of India, 1950 — Article 14, 23
High Courts28 Oct 2013
The Union of India and Others Vs Sri Sujit Kumar
Patna High Court · (2013) 10 PAT CK 0052
Customs Act, 1962 — Section 110, 111, 123, 130(3)
High Courts28 Oct 2013Allowed
Md. Alam Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0049
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts25 Oct 2013
Mohan Jee Pathak Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 107
High Courts24 Oct 2013Allowed
Ajablal Mahto and Yogo Pandit Vs State of Bihar and Nago Pandit
Patna High Court · (2013) 10 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 323, 341, 347
High Courts23 Oct 2013Disposed Off
Sri Jay Prakash Jyoti Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 420
High Courts23 Oct 2013
Pramod Kumar Drolia Vs The Bihar State Electricity Board and Others
Patna High Court · (2014) 2 PLJR 270
High Courts23 Oct 2013Dismissed
Shatrughan Mukhiya Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 107, 202, 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts23 Oct 2013Allowed
Motilal Sah Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325