High Courts08 Oct 2013Dismissed
Solar Industries (P) Ltd. Vs The Central Coalfields Limited
Patna High Court · (2014) 2 PLJR 307
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 11 of 57
High Courts08 Oct 2013
Nirmal Singh and Sheo Janam Singh Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0054
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Oct 2013Allowed
Sarvanand Rai @ Sarbanand Roy Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 5Penal Code, 1860 (IPC) — Section 161, 164, 165
High Courts08 Oct 2013Dismissed
Kiran Devi Vs The State Election Commission
Patna High Court · AIR 2014 Patna 16
High Courts08 Oct 2013
M/s. Janki Traders Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 839
Constitution of India, 1950 — Article 226
High Courts08 Oct 2013Allowed
Amit Kumar Jha @ Amit Jha Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0012
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34
High Courts08 Oct 2013Allowed
Suresh Kumar Pathak and Another Vs The State of Bihar and Another
Patna High Court · (2014) 2 PLJR 162
High Courts07 Oct 2013
Krishna Kant Gupta Vs The State of Bihar and Another
Patna High Court · (2014) 2 PLJR 61
High Courts07 Oct 2013
T.P. Chowadhary Vs The State of Bihar, Umesh Kumar Singh and Arvind Kumar Singh Sanjay Majumdar Vs State of Bihar
Patna High Court · (2013) 10 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts07 Oct 2013Dismissed
Vijoy Kumar Gupta Vs State of Bihar
Patna High Court · (2013) 10 PAT CK 0026
Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 498A
High Courts07 Oct 2013Allowed
Sadanand Sharma, Principal and Others Vs The State of Bihar and Rajesh Kumar
Patna High Court · (2013) 10 PAT CK 0025
High Courts04 Oct 2013Allowed
Ram Suresh Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3), 401(c)Penal Code, 1860 (IPC) — Section 149, 308, 323, 324, 34
High Courts04 Oct 2013Dismissed
Raj Kishore Raut Vs State of Bihar
Patna High Court · (2013) 10 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 366, 366A
High Courts04 Oct 2013Disposed Off
Rekha Devi Vs Binod Kumar Sharma
Patna High Court · (2014) 1 PLJR 750
High Courts03 Oct 2013Dismissed
Basudeo Paswan Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 144
High Courts03 Oct 2013Allowed
Bilas Prasad and Pavitra Das Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0011
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 307, 395, 397
High Courts03 Oct 2013Allowed
The Bihar State Housing Board, Patna and Another Vs Mani Mohan Ghosh
Patna High Court · (2014) 2 PLJR 160
High Courts01 Oct 2013
M/s. J.K.M. Infra Projects Limited Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 20
Constitution of India, 1950 — Article 19(1)(g)
High Courts01 Oct 2013Allowed
Ram Nihora Kumhar Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0042
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts01 Oct 2013Allowed
Radhey Prasad Singh Vs The State of Bihar and The Block Development Officer
Patna High Court · (2013) 10 PAT CK 0040