High Courts01 Oct 2013Dismissed
Paras Sahani Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 840
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 149, 302
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 12 of 57
High Courts01 Oct 2013Dismissed
Bindeshwari Mahto Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0034
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 342
High Courts01 Oct 2013
Mukesh Kumar Das Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 5 : (2013) 4 PLJR 803
High Courts01 Oct 2013Allowed
Arun Kumar Agrawal and Onkar Mishra Vs The State of Bihar and Bhola Rai
Patna High Court · (2013) 10 PAT CK 0029
High Courts01 Oct 2013Dismissed
Shyama Nand Jha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 361
High Courts01 Oct 2013Disposed Off
Sheo Shankar Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0001
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 195, 340Penal Code, 1860 (IPC) — Section 34, 366
High Courts30 Sept 2013
Bibhuti Kumar Sharma @ Upendar Sharma and Others Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts30 Sept 2013Dismissed
Shashi Bhushan Kumar Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 144
High Courts27 Sept 2013Dismissed
State Of Bihar Vs Sri Karu Chaudhary
Patna High Court · (2013) 4 BBCJ 581
High Courts27 Sept 2013Allowed
Nawal Kishore Sharma, Sanjay Kumar and Lalit Kumara Sharma Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0075
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts27 Sept 2013Allowed
Baijnath Thakur, Muninath Thakur and Birjanand Thakur Vs The State of Bihar and Others
Patna High Court · (2013) 09 PAT CK 0074
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts27 Sept 2013Allowed
The Management of the Forest Plantation Divisional Officer Vs Rajendra Prasad Singh
Patna High Court · (2014) 140 FLR 125 : (2014) 1 LLJ 403
Constitution of India, 1950 — Article 136, 14Industrial Disputes Act, 1947 — Section 10, 25F, 36A
High Courts27 Sept 2013
Harsh Bardhan Sharma and Kailash Rai Vs State of Bihar
Patna High Court · (2013) 09 PAT CK 0055
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts27 Sept 2013Dismissed
Shambhu Prasad Poddar @ Harichandra Poddar Vs Sanjay Poddar and Tuntun Sah
Patna High Court · (2013) 09 PAT CK 0054
Constitution of India, 1950 — Article 136
High Courts27 Sept 2013Allowed
Rajendra Prasad Vs Smt. Malti Sinha and Others
Patna High Court · (2013) 09 PAT CK 0050
High Courts27 Sept 2013Allowed
Ram Lagan Singh, Shambhu Singh, Birendra Kumar Singh and Jai Mangal Singh Vs The Additional Member, Board of Revenue and Others
Patna High Court · (2013) 09 PAT CK 0049
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227
High Courts27 Sept 2013Allowed
State of Bihar and Anr . Vs Sri Karu Chaudhary and Another
Patna High Court · (2013) 09 PAT CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Sept 2013Allowed
Ram Bachan Ram, Deputy Yadav and Bhallu Singh Vs The State of Bihar and Lala Mahto
Patna High Court · (2013) 09 PAT CK 0035
Penal Code, 1860 (IPC) — Section 394
High Courts27 Sept 2013Allowed
Mosafir Rai and Others Vs The State of Bihar and Others
Patna High Court · (2013) 09 PAT CK 0023
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 52
High Courts26 Sept 2013Disposed Off
Shiv Shankar Vs State of Bihar
Patna High Court · (2013) 4 BLJud 241