High Courts23 Dec 1943
Madho Singh and Another Vs Emperor
Patna High Court · AIR 1944 Patna 217
Defence of India Act, 1971 — Section 2(1), 2(5)
COURT ARCHIVE
Patna High Court judgments, 1943
110 judgments · page 1 of 6
High Courts17 Dec 1943
Emperor Vs Muhammad Fazle Bari
Patna High Court · AIR 1944 Patna 256
Criminal Procedure Code, 1898 (CrPC) — Section 242, 417
High Courts15 Dec 1943
Bibi Kanij Fatima Vs Jai Narain Ram and Others
Patna High Court · AIR 1944 Patna 334
High Courts14 Dec 1943
Kamakshya Narain Singh Vs Hiro Mahton and Others
Patna High Court · AIR 1944 Patna 348
Chotanagpur Tenancy Act, 1908 — Section 132, 258
High Courts06 Dec 1943
Maheshwari Prasad Varma Vs Dulhin Manrajo Kuer
Patna High Court · AIR 1944 Patna 87
Bihar Tenancy Act, 1885 — Article 2 Schedule 3Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Article 116
High Courts30 Nov 1943
Munder Lal Sashu and Others Vs Jiwan Ram Marwari
Patna High Court · AIR 1944 Patna 254
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Nov 1943
Sri Hanumanjee Idol and Others Vs Surajdeo Narain and Others
Patna High Court · AIR 1944 Patna 188
High Courts29 Nov 1943
Sitaram Ahir and Others Vs Emperor
Patna High Court · AIR 1944 Patna 222
Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 353
High Courts26 Nov 1943
Mahanth Dukhan Das and Others Vs Emperor
Patna High Court · AIR 1944 Patna 211
Penal Code, 1860 (IPC) — Section 149Special Criminal Courts Ordinance, 1942 — Section 10
High Courts25 Nov 1943
Ragho Sao Vs Emperor
Patna High Court · AIR 1944 Patna 205
Criminal Procedure Code, 1898 (CrPC) — Section 412Defence of India Act, 1971 — Section 2(5)
High Courts25 Nov 1943
Tradesh and Miners, Ltd. Vs Dhirendra nath Banerjee and Others
Patna High Court · AIR 1944 Patna 261
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Section 26
High Courts24 Nov 1943
In Re: Aliar Singh and Others
Patna High Court · AIR 1944 Patna 232
Special Criminal Courts Ordinance, 1942 — Section 10, 8
High Courts24 Nov 1943
Mt. Khodaijtul Kubra Vs Ugrah Singh and Others
Patna High Court · AIR 1944 Patna 214
Bihar Tenancy Act, 1885 — Section 162Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts19 Nov 1943
Birjis Mahal Begum Vs Humayun Reza Chaudhury and Another
Patna High Court · AIR 1944 Patna 234
Santhal Parganas Settlement Regulations, 1872 — Section 11, 25A
High Courts16 Nov 1943
Ali Raza Vs Emperor
Patna High Court · AIR 1944 Patna 247
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374, 403(2)
High Courts08 Nov 1943
Raja Pirthvi Chand Lal Chaudhury and Others Vs Rani Prabhabati Ji Saheba and Others
Patna High Court · AIR 1944 Patna 41
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts08 Nov 1943
Maharaja Bahadur Ram Ram Vijay Prashad Singh Vs Kishun Singh and Others
Patna High Court · AIR 1944 Patna 54
Bihar Tenancy Act, 1885 — Section 163ACivil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107(1)
High Courts08 Nov 1943
R. B. BANSIDHAR DHANDHANIA AND ANOTHER Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 137 : (1944) 12 ITR 126
Income Tax Act, 1922 — Section 25A, 66(3)
High Courts05 Nov 1943
Mohan Singh Vs Emperor
Patna High Court · AIR 1944 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 395
High Courts04 Nov 1943
Jaisri Singh and Others Vs Rajendra Nath Misra and Others
Patna High Court · AIR 1944 Patna 392
Bihar Money Lenders Act, 1938 — Section 14Civil Procedure Code, 1908 (CPC) — Section 47