High Courts15 Sept 1943
SOVARAM JOKHIRAM Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1945 Patna 79 : (1944) 12 ITR 110
Income Tax Act, 1922 — Section 66(3)
COURT ARCHIVE
Patna High Court judgments, 1943
110 judgments · page 3 of 6
High Courts09 Sept 1943
Sarju Prasad Singh Vs A. James and Others
Patna High Court · AIR 1944 Patna 24
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts07 Sept 1943
Governor General in Council Vs Motilal Kajriwall and Another
Patna High Court · AIR 1945 Patna 159
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts02 Sept 1943
Chhotu Sao and Another Vs Bansi Lal and Others
Patna High Court · AIR 1944 Patna 64
High Courts31 Aug 1943
S. Satyanarayana Vs Emperor
Patna High Court · AIR 1944 Patna 67
Criminal Procedure Code, 1898 (CrPC) — Section 162, 342
High Courts30 Aug 1943
Lachman Dusadh and Others Vs Suchit Rai and Another
Patna High Court · AIR 1943 Patna 406
Civil Procedure Code, 1908 (CPC) — Section 60Money Lenders Act — Section 15(2)
High Courts30 Aug 1943
Samhut Rai Vs Sambaran Rai and Another
Patna High Court · AIR 1944 Patna 105
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Aug 1943
Chunibhat Patel and Others Vs Natha Bhai Patel
Patna High Court · AIR 1944 Patna 185
Contract Act, 1872 — Section 125
High Courts25 Aug 1943
Ramdeyal Prasad Vs Sayed Hasan
Patna High Court · AIR 1944 Patna 135
Contract Act, 1872 — Section 176Criminal Procedure Code, 1898 (CrPC) — Section 222(2)Penal Code, 1860 (IPC) — Section 406
High Courts20 Aug 1943
Jagdish Chandra Deo Dhabal Deb Vs Gaya Prasad Singh and Others
Patna High Court · AIR 1944 Patna 26
Bengal Tenancy Act, 1885 — Section 369Chotanagpur Tenancy Act, 1908 — Section 21, 68
High Courts20 Aug 1943
Gopal Bux Rai Vs Syed Mahamood
Patna High Court · AIR 1944 Patna 177
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts19 Aug 1943
Rameshwar Prasad Agarwala and Others Vs Devendra Narayan Ojha and Others
Patna High Court · AIR 1944 Patna 179
High Courts16 Aug 1943
Kamleshwari Prasad Vs Mahadeo Sahai
Patna High Court · AIR 1944 Patna 98
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13, 14
High Courts13 Aug 1943
Sonu Lal and Others Vs Bartram Keightley and Others
Patna High Court · AIR 1944 Patna 101
Bihar Tenancy Act, 1885 — Section 163(2), 163(2)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64
High Courts13 Aug 1943
Sukadev Ram and Another Vs Kulamani Sen and Others
Patna High Court · AIR 1944 Patna 74
High Courts10 Aug 1943
Emperor Vs Bechan Chero and Others
Patna High Court · AIR 1943 Patna 413
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 396
High Courts05 Aug 1943
Gajadhar Singh Vs Emperor
Patna High Court · AIR 1943 Patna 424
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 412
High Courts03 Aug 1943
Amir Prasad Singh and Another Vs Emperor
Patna High Court · AIR 1943 Patna 446
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 28
High Courts28 Jul 1943
Darbari Lal Mudi and Others Vs Raneeganj Coal Association Ltd.
Patna High Court · AIR 1944 Patna 30
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 107