COURT ARCHIVE
Patna High Court judgments, 1943
110 judgments · page 4 of 6
High Courts27 Jul 1943
Bhola Bind and Others Vs Emperor
Patna High Court · AIR 1944 Patna 92
Penal Code, 1860 (IPC) — Section 304, 324, 379
High Courts27 Jul 1943
Dan Mall Sharma and Another Vs Emperor
Patna High Court · AIR 1944 Patna 1
Defence of India Rules, 1962 — Rule 81(4)
High Courts23 Jul 1943
Abdul Razak Vs Kuldip Narain
Patna High Court · AIR 1944 Patna 147
Bihar and Orissa Local Self-Government Act, 1885 — Section 138(a), 9Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1943
Sagarmal Agarwala Vs Emperor
Patna High Court · AIR 1944 Patna 390
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts20 Jul 1943
Jailal Sahu and Others Vs Emperor
Patna High Court · AIR 1943 Patna 346
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1935 — Section 72
High Courts01 May 1943
Anantanath Chattarji Vs Emperor
Patna High Court · AIR 1943 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 342, 842
High Courts28 Apr 1943
Chowdhury Radhashyam Das and Another Vs Nidhi Sahu
Patna High Court · AIR 1943 Patna 364
High Courts28 Apr 1943
Walzi Chhatri Vs Ganpat Singh
Patna High Court · AIR 1943 Patna 386
Central Provinces Tenancy Act, 1883 — Section 46, 46(2)
High Courts21 Apr 1943
Krishna Prasad Singh Vs Adyanath Ghatak and Another
Patna High Court · AIR 1944 Patna 77
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51
High Courts21 Apr 1943
Bishundayal Mahton and Others Vs Emperor
Patna High Court · AIR 1943 Patna 366
Penal Code, 1860 (IPC) — Section 147, 149, 332
High Courts21 Apr 1943
Mahant Banabehari Puri Vs Naga Ananda Puri and Another
Patna High Court · AIR 1944 Patna 115
Civil Procedure Code, 1908 (CPC) — Section 11, 92
High Courts20 Apr 1943
Gopal Marwari and Others Vs Emperor
Patna High Court · AIR 1943 Patna 245
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Apr 1943
Khetro Swain and Others Vs Sri Sri Sri Padmanabha Singh Deo
Patna High Court · AIR 1943 Patna 403
Limitation Act, 1963 — Section 14
High Courts13 Apr 1943
Baldeb Jiu Thakur and Others Vs Jogi Sahu and Others
Patna High Court · AIR 1944 Patna 109
Limitation Act, 1963 — Article 142
High Courts08 Apr 1943
Gadai Sahu @ Gadadhar Sahu and Another Vs Emperor
Patna High Court · AIR 1943 Patna 361
High Courts08 Apr 1943
Sivala Ramamurty Vs Bulusu Gavaramma and Another
Patna High Court · AIR 1943 Patna 423
Civil Procedure Code, 1908 (CPC) — Section 37(b)Government of India Act, 1935 — Section 289
High Courts02 Apr 1943
Sadhu Sharan Singh and Another Vs Deonath Saran Rai @ Bacha Babu and Others
Patna High Court · AIR 1943 Patna 206
Bihar Tenancy Act, 1885 — Section 49