COURT ARCHIVE

Patna High Court judgments, 1943

110 judgments · page 2 of 6

High Courts26 Oct 1943

Hemendra Lal Roy and Others Vs B. Gupta, Official Liquidator of Giridih Electric Supply Corporation Ltd. (in Liquidation)

Patna High Court · AIR 1944 Patna 192

Civil Procedure Code, 1908 (CPC) — Section 144Companies Act, 1913 — Section 185

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High Courts19 Oct 1943

Yamuna Das Kanoujia Vs Behar Engineers and Contractors, Ltd.

Patna High Court · AIR 1944 Patna 226

Stamp Act, 1899 — Article 62, 35

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High Courts14 Oct 1943

Radha Kishun and Others Vs Firm Sri Niwas Ram Kumar and Others

Patna High Court · AIR 1944 Patna 225

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 11A, 14

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High Courts30 Sept 1943

COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs ABDUL RAUF (AND OTHER CASES).

Patna High Court · AIR 1944 Patna 194 : (1944) 12 ITR 76

Government of India Act, 1935 — Section 316, 91, 92Income Tax Act, 1961 — Section 3, 66

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High Courts30 Sept 1943

Mt. Rupia Vs Bhatu Mahton and Others

Patna High Court · AIR 1944 Patna 17

Court Fees Act, 1870 — Section 7(iv)(c)Specific Relief Act, 1877 — Section 39

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High Courts28 Sept 1943

Ganga Prasad Singh Vs Mt. Ganeshi Kuer and Others

Patna High Court · AIR 1944 Patna 119

Civil Procedure Code, 1908 (CPC) — Section 64Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 89

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High Courts27 Sept 1943

Prahlad Mohanti Vs Prahlad Chandra Das and Others

Patna High Court · AIR 1944 Patna 276

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High Courts24 Sept 1943

Ramchandra Barik and Others Vs Dibakar Das

Patna High Court · AIR 1944 Patna 278

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High Courts24 Sept 1943

Ranglal Vs Lahshmidhar Misra and Others

Patna High Court · AIR 1945 Patna 92

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High Courts24 Sept 1943

Raj Kishore Prasad Narain Singh Vs Promoda Behari Singh

Patna High Court · AIR 1944 Patna 182

Evidence Act, 1872 — Section 41, 44

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High Courts24 Sept 1943

Abdul Samad Vs Alimuddin and Others

Patna High Court · AIR 1944 Patna 174

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High Courts23 Sept 1943

DALMIA CEMENT LTD. Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.

Patna High Court · AIR 1944 Patna 102 : (1944) 14 CompCas 29 : (1944) 12 ITR 50

Income Tax Act, 1961 — Section 66

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High Courts22 Sept 1943

MAHARANI GYAN MANJARI KUARI, DOWAGER MAHARANI OF HATHWA Vs COMMISSIONER OF INCOME TAX BIHAR AND ORRISA.

Patna High Court · AIR 1944 Patna 112 : (1944) 12 ITR 59

Income Tax Act, 1961 — Section 30, 66(1)

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High Courts22 Sept 1943

Commissioner of Income Tax Vs Dr. Sir Kameshwar Singh of Darbhanga

Patna High Court · AIR 1944 Patna 107

Income Tax Act, 1922 — Section 26(2), 66(2)

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High Courts22 Sept 1943

Smt. Madhabilata Debi Vs Butto Kristo Roy and Others

Patna High Court · AIR 1944 Patna 129

Transfer of Property Act, 1882 — Section 134, 3, 37

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High Courts22 Sept 1943

COMMISSIONER OF Income Tax BIHAR, AND ORISSA Vs MAHARAJA OF DARBHANGA.

Patna High Court · (1944) 12 ITR 116

Income Tax Act, 1922 — Section 66(2)

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High Courts22 Sept 1943

Ramchandra Parida and Another Vs Narayan Das

Patna High Court · AIR 1944 Patna 251

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High Courts21 Sept 1943

Gokhei Swain Vs Chaitan Raut and Others

Patna High Court · AIR 1944 Patna 347

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High Courts21 Sept 1943

Kirit Narain Singh and Others Vs Emperor

Patna High Court · AIR 1944 Patna 345

Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 143, 448

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High Courts17 Sept 1943

Banko Das Vs Oddi Arjun Subudhi and Others

Patna High Court · AIR 1944 Patna 379

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