High Courts11 Feb 1943
Mahesh Chandra Prasad and Another Vs Emperor
Patna High Court · AIR 1943 Patna 393
Penal Code, 1860 (IPC) — Section 466
COURT ARCHIVE
Patna High Court judgments, 1943
110 judgments · page 6 of 6
High Courts11 Feb 1943
Sukhdeo Choudhury and Others Vs Emperor
Patna High Court · AIR 1943 Patna 288
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts11 Feb 1943
Khushi Lal Jha and Others Vs Kanak Lal Mahto and Others
Patna High Court · AIR 1944 Patna 13
Bengal Tenancy Act, 1885 — Section 52Bihar Tenancy Act, 1885 — Section 112A, 38
High Courts08 Feb 1943
Smt. Bahuria Manikraj Kuar Vs Smt. Amarbas Kuar and Others
Patna High Court · AIR 1944 Patna 38
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Succession Act, 1925 — Section 263
High Courts28 Jan 1943
Ram Pratap Mandal and Another Vs Emperor
Patna High Court · AIR 1943 Patna 239
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 395
High Courts27 Jan 1943
Bhankumar Chand and Another Vs Shree Lachmi Kant Rao Naik Kalia and Others
Patna High Court · AIR 1943 Patna 320
Bihar Tenancy Act, 1885 — Section 155Civil Procedure Code, 1908 (CPC) — Section 65
High Courts21 Jan 1943
Shambhu Sharan Upadhya Vs Maharaja Kumar Dwarkadhish Parsad Singh and Another
Patna High Court · AIR 1943 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Jan 1943
Lachmi Narayan Lal and Another Vs Bhupendra Prasad Shukul and Others
Patna High Court · AIR 1943 Patna 356
Court Fees Act, 1870 — Section 17
High Courts06 Jan 1943
Sheo Sahni and Others Vs Emperor
Patna High Court · AIR 1943 Patna 432
Penal Code, 1860 (IPC) — Section 183, 186
High Courts04 Jan 1943
Gorakh Ahir Vs Jamuna Ahir
Patna High Court · AIR 1943 Patna 281
Penal Code, 1860 (IPC) — Section 103