High Courts23 Dec 1977Allowed
Narayan Sah Vs Sm. Devaki
Patna High Court · AIR 1978 Patna 220 : (1978) 26 BLJR 787
Succession Act, 1925 — Section 283, 283(1), 284
COURT ARCHIVE
Patna High Court judgments, 1977
213 judgments · page 1 of 11
High Courts23 Dec 1977Dismissed
Hare Krishna Updhyay Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 457
Constitution of India, 1950 — Article 14
High Courts23 Dec 1977Allowed
State of Bihar and Others Vs Amitava Rai and Others
Patna High Court · (1977) 25 BLJR 583
Evidence Act, 1872 — Section 91Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 2, 3, 30A, 9
High Courts23 Dec 1977Allowed
Ram Rup Kuer and Others Vs The State of Bihar and Others
Patna High Court · (1978) 26 BLJR 696
Limitation Act, 1963 — Section 27, 3, 30
High Courts20 Dec 1977Dismissed
Indra Deo Tiwary Vs Sahdeo Rai and Others
Patna High Court · (1977) 25 BLJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Dec 1977Allowed
Matal Chamar Vs Phagu Rai and Others
Patna High Court · AIR 1978 Patna 143
Civil Procedure Code, 1908 (CPC) — Section 58(1A)
High Courts17 Dec 1977Allowed
Prabhat Kumar Das Vs Santhal Paharia Sewa Mandal
Patna High Court · (1978) 26 BLJR 700
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 4Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6
High Courts16 Dec 1977
Prabhat Kumar Das Vs Santhal Pahari Sewa Mandal
Patna High Court · (1978) 26 BLJR 442
General Clauses Act, 1897 — Section 6
High Courts15 Dec 1977Allowed
Mayabati Devi and Another Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 290
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 14
High Courts15 Dec 1977
Pancham Lal Vs Dadan Singh
Patna High Court · (1979) CriLJ 1018
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 109, 147, 323, 379, 500
High Courts13 Dec 1977Allowed
Janardan Yadav and Others Vs The Bihar State Sunni Waqf Board and Others
Patna High Court · AIR 1978 Patna 322 : (1978) 26 BLJR 469 : (1978) CriLJ 1318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 17, 107(2)Waqf Act, 1954 — Section 36B(4)
High Courts11 Dec 1977Allowed
S.K. Rahimuddin and Others Vs Lakho Devi and Others
Patna High Court · (1998) 1 BLJR 149
Chotanagpur Tenancy Act, 1908 — Section 71A, 73(2)
High Courts08 Dec 1977
Bihar State Electricity Board and Another Vs Kalyanpur Lime and Cement Works
Patna High Court · (1977) 25 BLJR 517
Arbitration Act, 1940 — Section 14, 15, 16, 17, 2Civil Procedure Code, 1908 (CPC) — Section 11, 2, 96Electricity Act, 1910 — Section 24, 52
High Courts06 Dec 1977Allowed
State of Bihar Vs Kasturbhai Lalbhai and Others
Patna High Court · AIR 1978 Patna 76
Evidence Act, 1872 — Section 123
High Courts06 Dec 1977
D. Mitra Vs The State of Bihar and Another
Patna High Court · (1978) CriLJ 657
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19, 20, 20A
High Courts02 Dec 1977Allowed
Bishwanath Prasad Vs North Eastern Railway and Others
Patna High Court · AIR 1978 Patna 223
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Nov 1977
Awadh Behari Saran and Others etc. Vs State of Uttar Pradesh and Others
Patna High Court · (1977) 25 BLJR 339
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts28 Nov 1977Dismissed
Bibi Asma Shah Vs Suresh Prasad and Others
Patna High Court · (1978) 26 BLJR 552
Limitation Act, 1963 — Section 14, 22, 5
High Courts26 Nov 1977Allowed
Sahagir Ahmad and Others Vs Israil Mian and Others
Patna High Court · (1977) 25 BLJR 478
Arbitration Act, 1940 — Section 12, 13, 14, 15, 16Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Nov 1977Dismissed
Sarat Chandra Ghosh (Private) Ltd. Vs Swastika Mica Co. and Others
Patna High Court · (1978) 26 BLJR 131
Partnership Act, 1932 — Section 69