High Courts28 Sept 1977Dismissed

Ranvijaya Shahi Vs Bala Prasad Motani

Patna High Court · AIR 1978 Patna 91 : (1978) 26 BLJR 259

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7, 34Contract Act, 1872 — Section 37Evidence Act, 1872 — Section 92