High Courts21 Nov 1977Dismissed
Rejeshwar Prasad Yadav Vs Kameshwar Yadav and Others
Patna High Court · (1977) 25 BLJR 303
Penal Code, 1860 (IPC) — Section 147, 148, 323, 330, 353
COURT ARCHIVE
Patna High Court judgments, 1977
213 judgments · page 2 of 11
High Courts16 Nov 1977Allowed
Chaudhary Fazlur Rahman Vs Shibaji Bose and Another
Patna High Court · (1978) 26 BLJR 135
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(e), 11A, 12(3)
High Courts15 Nov 1977Dismissed
Kumar and Kumar Vs Union of India (UOI)
Patna High Court · AIR 1978 Patna 192
Arbitration Act, 1940 — Section 13, 2, 2(1), 33
High Courts14 Nov 1977Allowed
Kishorilal Saraff Vs Gopal Tulsiyan and Others
Patna High Court · AIR 1978 Patna 234
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts09 Nov 1977Dismissed
Babudhan Tiwary and Others Vs Ramdhary Tiwary and Others
Patna High Court · (1978) 26 BLJR 166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1908 — Section 26, 28
High Courts08 Nov 1977
The Commissioner of Income Tax Vs Sayed Saddique Imam and Others
Patna High Court · AIR 1978 Patna 197 : (1977) 25 BLJR 437 : (1978) 111 ITR 475
Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1961 — Section 12, 143, 256, 5Transfer of Property Act, 1882 — Section 54
High Courts07 Nov 1977Dismissed
Madho Singh Vs The State of Bihar and Others
Patna High Court · AIR 1978 Patna 172 : (1978) 26 BLJR 32
Constitution (Forty-Second Amendment) Act, 1976 — Article 31CConstitution of India, 1950 — Article 14, 19, 19(1), 19(5), 46Evidence Act, 1872 — Section 57
High Courts01 Nov 1977Dismissed
Bokaro Steel Limited Vs B.D. Kedia and Company
Patna High Court · (1977) 25 BLJR 274
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 126
High Courts14 Oct 1977
Bata India Ltd. Vs Assistant Collector of Central Excise
Patna High Court · (1978) 2 ELT 211
Central Boards of Revenue Act, 1963 — Section 3Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 3
High Courts14 Oct 1977
The University of Bihar and Another Vs Rajendra Singh
Patna High Court · AIR 1978 Patna 144
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts14 Oct 1977Allowed
Dr. Sailendra Nath Roy Vs Dr. (Miss) Geeta Mazumdar
Patna High Court · AIR 1978 Patna 207
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1(3), 13
High Courts14 Oct 1977Allowed
Padam Pd. Jain Vs State of Bihar and Others
Patna High Court · (1978) 26 BLJR 474
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 2, 23, 27, 28Factories Act, 1948 — Section 106
High Courts14 Oct 1977Allowed
Abdul Hamid Vs State of Bihar
Patna High Court · (1978) 26 BLJR 488
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 116, 117, 207
High Courts13 Oct 1977Dismissed
Mangnu Mishra and Another Vs Gauri Mishra and Others
Patna High Court · (1977) 25 BLJR 419
High Courts12 Oct 1977Dismissed
Subedar Upadhya and Others Vs State of Bihar
Patna High Court · (1977) 25 BLJR 381
Penal Code, 1860 (IPC) — Section 147, 379, 430
High Courts12 Oct 1977Allowed
The Bihar State Electricity Board Vs Pawan Kumar Khetan and Others
Patna High Court · AIR 1978 Patna 253
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 115, 151Limitation Act, 1963 — Section 5
High Courts11 Oct 1977Dismissed
Ajoy Kumar Gupta Vs State of Bihar and Others
Patna High Court · AIR 1978 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts10 Oct 1977
Sagwan Pasi and Others Vs State of Bihar
Patna High Court · (1978) CriLJ 1062
Penal Code, 1860 (IPC) — Section 147, 149, 151, 235, 325
High Courts06 Oct 1977
Amit Pal Singh Vs Anil Kumar Mishra and Another
Patna High Court · (1978) CriLJ 1066
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts03 Oct 1977Allowed
Sheoshankar Kanodia Vs State of Bihar
Patna High Court · (1978) 26 BLJR 460
Criminal Procedure Code, 1973 (CrPC) — Section 342Employees Compensation Act, 1923 — Section 16, 18A, 2