High Courts19 Dec 1997Dismissed
Krishna Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0075
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Patna High Court judgments, 1997
762 judgments · page 1 of 39
High Courts19 Dec 1997Allowed
Shri Amresh Sharan Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 406
Constitution of India, 1950 — Article 12
High Courts19 Dec 1997
Indian Steel and Wire Products Ltd. Vs Akila Khatoon and Another
Patna High Court · (1998) 1 ACC 381
Employees Compensation Act, 1923 — Section 20
High Courts19 Dec 1997Dismissed
Meghlal Ram Vs Gyatri Devi Bagaria and Others
Patna High Court · (1998) 2 BLJR 1203
High Courts19 Dec 1997Allowed
The State of Bihar Vs Sanjay Kumar Singh
Patna High Court · (1998) 1 PLJR 778
Land Acquisition (Amendment) Act, 1984 — Section 13(A)Land Acquisition Act, 1894 — Section 11, 12, 18, 23(1), 23(1A)
High Courts19 Dec 1997Dismissed
Nagwa Devi Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 611
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 64, 99Penal Code, 1860 (IPC) — Section 100, 302, 304, 34, 363
High Courts19 Dec 1997Allowed
Bihar Plastic Industries Limited Vs State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0046
Bihar Finance Act, 1981 — Section 17(2), 19, 19(1)Bihar Sales Tax Rules, 1983 — Rule 20Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 1997Allowed
Brij Mohan and Another Vs Bihar State Electricity Board and Others
Patna High Court · (1998) 2 BLJR 804 : (1998) 1 PLJR 622
Constitution of India, 1950 — Article 141
High Courts19 Dec 1997Dismissed
Manoj Kumar Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 405
High Courts19 Dec 1997Allowed
Ganauri Muni and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 813
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 324
High Courts18 Dec 1997Dismissed
Mithilesh Kumar Singh @ M.K. Singh Vs State of Bihar
Patna High Court · (1998) 2 BLJR 866
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Dec 1997
Smt. Vasanti Devi and Another Vs Yadunandan Mahto
Patna High Court · (1997) 12 PAT CK 0013
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)
High Courts17 Dec 1997
Sarbjit Rai Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0076
Constitution of India, 1950 — Article 12, 226(3)
High Courts17 Dec 1997Allowed
Ram Kumari Vs Jagarnath Choubey and Others
Patna High Court · (1998) 2 BLJR 884
High Courts17 Dec 1997Dismissed
Pawan Kumar Vs Rameshwar Prasad Singh
Patna High Court · (1998) 1 PLJR 378
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 19
High Courts17 Dec 1997Allowed
Masaurhi Service Station, Bharat Petroleum Dealer Vs Swarup Chand Jain and Others
Patna High Court · (1998) 2 BLJR 1014 : (1998) 1 PLJR 530
Constitution of India, 1950 — Article 12Essential Commodities Act, 1955 — Section 7
High Courts17 Dec 1997Dismissed
Sri. Vishwanath Sharma Vs Sheo Prasad Sah and Others
Patna High Court · (1998) 1 PLJR 341
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2, 32Transfer of Property Act, 1882 — Section 106
High Courts16 Dec 1997Dismissed
Kailash Nath Dhut and Others Vs Anil Kumar Yadav
Patna High Court · (1998) 2 BLJR 1324 : (1998) 2 PLJR 369
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8)
High Courts16 Dec 1997Dismissed
Haru Rajwar Vs Gour Harijan and Others
Patna High Court · (1998) 2 BLJR 1327 : (1998) 2 PLJR 312
Civil Procedure Code, 1908 (CPC) — Section 151Representation of the People Act, 1951 — Section 100, 101, 102, 117, 29A
High Courts16 Dec 1997Dismissed
Mir Salahuddin Vs Kesho Agrawal and Others
Patna High Court · (1998) 2 BLJR 852
Specific Relief Act, 1963 — Section 20, 34