High Courts11 Dec 1997
M/s. Raini Stores, Shop No. E. Telco Market Jamshedpur Vs Sri B.Jha, Manager, Town Administrator, Jamshedpur
Patna High Court · (1997) 12 PAT CK 0011
Contempt of Courts Act, 1971 — Section 2(b)
COURT ARCHIVE
Patna High Court judgments, 1997
786 judgments · page 3 of 40
High Courts10 Dec 1997Allowed
Satyadeo Mishra Vs The State of Bihar
Patna High Court · (1997) 12 PAT CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34, 364
High Courts10 Dec 1997Dismissed
Sidhinath Bhagat Vs Awadhesh Kumar Bhagat and Others
Patna High Court · (1998) 2 BLJR 859 : (1998) 1 PLJR 332
Bihar Municipal Act, 2007 — Section 388Santhal Parganas Settlement Regulations, 1872 — Section 5, 9
High Courts10 Dec 1997Dismissed
Md. Jamilur Rahman Vs Srimati Bachi Devi and Others
Patna High Court · (1997) 12 PAT CK 0051
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 6 Rule 17, Order 6 Rule 18, 47
High Courts10 Dec 1997Allowed
Tata Iron and Steel Company Ltd. Vs Mohammad Sharif @ Ashrafi
Patna High Court · (1998) 2 BLJR 870 : (1998) 1 PLJR 324
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts10 Dec 1997Allowed
State of Bihar Vs Phatik Mandal and Others
Patna High Court · (1998) 3 BLJR 1877
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 47Land Acquisition Act, 1894 — Section 18, 23, 28, 30, 4Limitation Act, 1963 — Section 5
High Courts09 Dec 1997Dismissed
Syed Askari Hadi Ali Augustine Imam Tootoo Imam Vs Gulshan Sahkari Grih Nirman Samiti Limited and Another
Patna High Court · (1998) 1 BLJR 250 : (1998) 1 PLJR 163
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 2
High Courts09 Dec 1997Dismissed
Kashi Nath Poddar Vs Archana Sahay and Others
Patna High Court · (1999) ACJ 1017 : (1998) 46 BLJR 891 : (1998) 1 PLJR 279
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Dec 1997
Kapildeo Thakur Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0025
High Courts09 Dec 1997Allowed
Sri. Kameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0024
High Courts09 Dec 1997Dismissed
Sri Kameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0015
High Courts08 Dec 1997Allowed
Braj Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 255 : (1998) 1 PLJR 282
Criminal Procedure Code, 1973 (CrPC) — Section 24, 25
High Courts05 Dec 1997Dismissed
Hari Prasad Agrawal Vs The State of Bihar and Another
Patna High Court · (1998) 1 PLJR 866
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 13, 13(9), 31, 52, 53Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Dec 1997
Shri Ram Chandra Jha Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 376
Pension Rules — Rule 139, 43
High Courts05 Dec 1997
M/s Neha Television Net Work, Group Centre, Central Reserve Police Force (C.R.P.F.), Mokama Ghat Vs Union of India and Others
Patna High Court · (1997) 12 PAT CK 0003
High Courts04 Dec 1997
Raj Deo Sah Vs State of Bihar
Patna High Court · (1998) 2 BLJR 919 : (1998) 1 PLJR 518
Essential Commodities Act, 1955 — Section 7
High Courts04 Dec 1997
Bijli Singh and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 540
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts04 Dec 1997Allowed
Narbada Prasad Indurkhya Vs Sri. Rajesh Indurkhya
Patna High Court · (1998) 1 PLJR 752
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151, 20
High Courts03 Dec 1997Dismissed
Abhimanyu Prasad Sah Vs Murlidhar Bhawsinghka
Patna High Court · (1998) 1 BLJR 278 : (1998) 1 PLJR 186
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts02 Dec 1997Allowed
Kashi Ram Vs The Bihar State Electricity Board and Others
Patna High Court · (1997) 12 PAT CK 0058