High Courts28 Nov 1997Dismissed
Sashi Kant Choudhary Vs Managing Director, Central Bank of India and Others
Patna High Court · (1998) 1 BLJR 264
COURT ARCHIVE
Patna High Court judgments, 1997
786 judgments · page 5 of 40
High Courts28 Nov 1997
C.B.I. (A.H.D.), Patna Vs Lalu Prasad and Others
Patna High Court · (1997) 11 PAT CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 167, 167(2), 170Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 1997Allowed
Urmila Devi Vs State of Bihar and others
Patna High Court · (1997) 11 PAT CK 0058
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3), 2(f)
High Courts27 Nov 1997
Kameshwar Choudhary and etc. Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 141
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 47
High Courts26 Nov 1997Allowed
Bishundeo Ojha and Another Vs Ramesh Choubey and Another
Patna High Court · (1998) 2 BLJR 1169 : (1998) 1 PLJR 577
Arbitration Act, 1940 — Section 20, 39, 41, 8Civil Procedure Code, 1908 (CPC) — Section 100, 104, 96
High Courts25 Nov 1997Allowed
Vikash Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 358
High Courts25 Nov 1997Allowed
Phool Kumari Devi Vs Krishna Deo Upadhya and Another
Patna High Court · (1998) 2 BLJR 960 : (1999) 1 CivCC 252 : (1998) 1 PLJR 262
Transfer of Property Act, 1882 — Section 53A
High Courts25 Nov 1997Dismissed
Bihar State Electricity Board Vs M/s. Apar Limited
Patna High Court · AIR 1999 Patna 14 : (1998) 46 BLJR 1032 : (1998) 1 PLJR 256
Arbitration Act, 1940 — Section 14(2), 2(c), 20, 31, 31(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Nov 1997Dismissed
Bihar State Electricity Board Vs Apar Limited
Patna High Court · AIR 1999 Patna 14 : (1998) 46 BLJR 1032 : (1998) 1 PLJR 256
Arbitration Act, 1940 — Section 2, 20, 34, 8(2)
High Courts25 Nov 1997
Tata Timken Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1999) 156 CTR 130 : (1999) 235 ITR 52 : (1999) 106 TAXMAN 92
Income Tax Act, 1961 — Section 116, 119, 17(2)
High Courts25 Nov 1997Allowed
Tripurari Mishra Vs Most. Rajpati Devi and Others
Patna High Court · AIR 1999 Patna 18 : (1998) 1 PLJR 158
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts25 Nov 1997Dismissed
Baleshwar Ram Vs Chancellor, Magadh University and Others
Patna High Court · (1998) 1 PLJR 858
Bihar State Universities Act, 1976 — Section 35(2)
High Courts24 Nov 1997Dismissed
Subhash Chandra Singh @ Rana Subhash Singh Vs Ramsingar Singh and Others
Patna High Court · (1998) 1 BLJR 132
Evidence Act, 1872 — Section 44
High Courts24 Nov 1997Dismissed
The State of Bihar Vs Jagdish Yadav Girish Yadav Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 168
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396
High Courts24 Nov 1997
Krishna Tiwary Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 302
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 395
High Courts20 Nov 1997Dismissed
Kunjlal Yadav Vs State of BIhar
Patna High Court · (1998) 1 BLJR 534
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304, 304B
High Courts20 Nov 1997
Rati Devi and Others Vs Mantu Sahu and Another
Patna High Court · (1998) 2 ACC 279
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Nov 1997Dismissed
Kedar Prasad Vs Smt. Kamla Devi and Others
Patna High Court · (1998) 2 BLJR 1175 : (1998) 3 PLJR 8
Succession Act, 1925 — Section 263, 276
High Courts18 Nov 1997Dismissed
Md. Idris Vs The State of Bihar and Another
Patna High Court · (1997) 11 PAT CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 190, 191, 192, 192(1), 202Penal Code, 1860 (IPC) — Section 323, 353, 363, 379, 406
High Courts18 Nov 1997Dismissed
Tripurendra Pandey Vs Subhash Chandra Verma
Patna High Court · (1997) 11 PAT CK 0054
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15