High Courts22 Dec 1939
Rani Vishanath Kumari Vs Sonu Lal and Others
Patna High Court · AIR 1940 Patna 352
Bihar Money Lenders Act, 1938 — Section 11, 12
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 1 of 13
High Courts22 Dec 1939
Daulat Kuar and Another Vs Bishundeo Singh and Others
Patna High Court · AIR 1940 Patna 310
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts20 Dec 1939
Parmeshwar Ram and Others Vs Charu Ram and Another
Patna High Court · AIR 1942 Patna 52(1)
Chotanagpur Tenancy Act, 1908 — Section 46Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts18 Dec 1939
Snehlata Devi Vs Babu Janardan Prasad Singh and Others
Patna High Court · AIR 1940 Patna 563
High Courts18 Dec 1939
Kishan Ram Marwari Vs Godawari Devi and Others
Patna High Court · AIR 1940 Patna 379
Evidence Act, 1872 — Section 92
High Courts15 Dec 1939
Feroze Kazi and Others Vs Emperor
Patna High Court · AIR 1940 Patna 295
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 376
High Courts14 Dec 1939
Jagarnath Lall Vs Land Acquisition Deputy Collector
Patna High Court · AIR 1940 Patna 102
Land Acquisition Act, 1894 — Section 11, 18, 18(1)
High Courts12 Dec 1939
Nebti Mandal and Others Vs Emperor
Patna High Court · AIR 1940 Patna 286(1)
Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Dec 1939
Ram Janam Mahto and Others Vs Sri Bendhyachal Kuer
Patna High Court · AIR 1940 Patna 263
High Courts12 Dec 1939
Bhishundeo Narain Missir and Others Vs Raghunath Prasad Missir
Patna High Court · AIR 1940 Patna 677
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182(5)
High Courts12 Dec 1939
Dwarka Prasad Vs Dharamnath Sah and Others
Patna High Court · AIR 1940 Patna 411
Provincial Insolvency Act, 1920 — Section 54, 6(c)
High Courts08 Dec 1939
Awadhesh Prasad Missir and Others Vs Widow of Tribeni Prasad Missir and Others
Patna High Court · AIR 1940 Patna 663
High Courts08 Dec 1939
Sheikh Mohsin and Others Vs Emperor
Patna High Court · AIR 1940 Patna 272
Criminal Procedure Code, 1898 (CrPC) — Section 263(b)Penal Code, 1860 (IPC) — Section 448
High Courts08 Dec 1939
Chokat Ahir and Others Vs Suraj Singh
Patna High Court · AIR 1940 Patna 299
Cattle Trespass Act, 1871 — Section 24
High Courts08 Dec 1939
Babu Satyendra Narain and Others Vs Wahiduddin Khan and Others
Patna High Court · AIR 1940 Patna 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 2(3)
High Courts07 Dec 1939
Musahru and Others Vs Emperor
Patna High Court · AIR 1940 Patna 355
Criminal Procedure Code, 1898 (CrPC) — Section 145, 231
High Courts07 Dec 1939
Collector of Monghyr Vs Bhekdhari Mander and Others
Patna High Court · AIR 1940 Patna 362
Land Acquisition Act, 1894 — Section 11, 18
High Courts06 Dec 1939
Amir Hassan and Others Vs Emperor
Patna High Court · AIR 1940 Patna 414
Penal Code, 1860 (IPC) — Section 295, 448
High Courts04 Dec 1939Dismissed
Ram Chandra Singh and others Vs Baldeo Singh
Patna High Court · (1939) 12 PAT CK 0025